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[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Odisha - Subsection

Section 154(2)(iv) in The Orissa Motor Vehicles Rules, 1993

(iv)The Technical Officer may call upon the applicant to furnish details if required in which case the applicant shall furnish fresh specifications and drawings incorporating alteration, if any;