Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5 in The Orissa Boat Rules, 2004 5. Transfer of ownership. - Every transfer of ownership shall be notified to the Registration Officer in writing and the certificate of Registration for endorsement along with the fees prescribed under Rule 32 shall accompany such notification.
