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State of Bihar - Section

Section 25 in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

25. Certified Copies.

(1)Every party to a proceeding in the Forum or before the Electricity Ombudsman or any interested person may obtain certified copy of any order passed by the Forum or Electricity Ombudsman.
(2)Certified copy of the order passed by the Forum shall be supplied, on demand, within 7 days.