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State of Jharkhand - Section

Section 304 in Bihar Education Code, 1961

304. Payment of fees by candidates for Secondary or Higher Secondary School Examination.

- The application of a pupil for permission to appear at the Secondary or Higher Secondary School Examination must not be forwarded to the Secretary of the School Examination Board, until he has paid all sums due to the school in which he has been reading, including fees up to the end of the month within which the first day of the Secondary School Examination falls.(R. & O., page 317, Paragraph X.)