Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(2)(c) in The Rajasthan Loans To Small Mining Lessees Rules, 1982 (c)Security of two sureties of good repute and each having undisputed title of immovable property of value not less than the amount of loan granted.