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[Cites 0, Cited by 0] [Section 374B(2)] [Section 374B] [Entire Act]

State of Odisha - Subsection

Section 374B(2)(m) in Orissa Municipal Act, 1950

(m)particulars of taxes, fees, fines, rents and such other sums received by it under this Act or otherwise and credited to the Municipal Fund in the previous year;