Section 7(1)(b) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(b)either have served at least three years on deck on board a sea-going fishing vessel of not less than 25 tons gross;

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