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State of Rajasthan - Section

Section 9 in Rajasthan District Board Account Rules

9.

All bills shall be prepared and signed in ink. The amount of the bill shall as far as whole rupees are concerned be written in words as well as in figures. Naya Paisas may however, be written in figures after the words, stating the number of rupees but in case there being no Naya Paisa the word "only" should be written after the number of whole rupees. Care shall be taken to leave no space for interpolation as in the following examples:- "Rupees twenty-six only", "Rupees twenty and five naya paisa" and "Rupees twenty 25 NP".