Central Administrative Tribunal - Chandigarh
Alka Sharma Wife Of Sh. Sanjeev Joshi vs Union Of India Through The Secretary To ... on 1 November, 2011
CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH.
O.A.No.516/PB/2010 & Dated: 01.11.2011
M.A.No.595/2010
CORAM: HONBLE MRS. SHYAMA DOGRA, JUDICIAL MEMBER &
HONBLE MRS. PROMILLA ISSAR, ADMN. MEMBER.
1. Alka Sharma wife of Sh. Sanjeev Joshi, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
2. Jyoti Sharma wife of Sh. Kulwant Sharma, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
3. Sangeeta wife of Sh. Gourav Nischal, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
4. Poonam daughter of Mohinder Singh, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
5. Mala daughter of Sh. Rattan Lal, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
6. Deepak Batra son of Sh. Raj Kumar, Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
7. Raman Kumar son of Sh. Upinder Nath Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
8. Vijeta Makkar wife of Kanheya Makkar Data Entry Operator office of the Commissioner of Income Tax Jalandhar-I Income Tax Department, Jalandhar.
9. Sanga daughter of Sh. R.Subramanian Data Entry Operator office of the Commissioner of Income Tax, Jalandhar-II, Income Tax Department, Jalandhar.
10.Sangeeta Sharma wife of Sh. Manu Sharma, Data Entry Operator Office of the Commissioner of Income Tax, Jalandhar-II, Income Tax Department, Jalandhar.
11.Meenakshi wife of Vipan Data Entry Operator office of the Commissioner of Income Tax, Jalandhar-II, Income Tax Department, Jalandhar.
12. Dimple daughter of Sh. Bachan Singh, Typist, office of the Commissioner of Income Tax, Jalandhar-II, Income Tax Department, Jalandhar.
13. Sunil Kumar son of Sh. Mathura Dass Vaish, Typist, office of the Commissioner of Income Tax, Jalandahr-II, Income Tax Department, Jalandhar.
14. Kavita Arora daughter of Sh. Tilak Raj, Typist, office of the Commissioner of Income Tax, Jalandhar-II, Income Tax Department, Jalandhar.
15. Arti Sharma wife of Sh. Mohit Kumar, Data Entry Operator, office of the Commissioner of Income Tax, Hoshiarpur, Income Tax Department, Hoshiarpur.
16. Indra Rani daughter of Sh. Harmesh Lal, Data Entry Operator, office of the Commissioner of Income Tax, Ludhiana-III, Income Tax Department, Ludhiana.
17. Mahesh Kumar son of Sh. Surta Ram, Data Entry Operator, office of the Additional Commissioner of Income Tax Range VI, Ludhiana, Income Tax Department, Ludhiana.
18. Aditya Kumar son of Sh. Ashok Kumar, Data Entry Operator, office of the Commissioner of Income Tax-III, Ludhiana, Income Tax Department, Ludhiana. .Applicants Versus
1. Union of India through the Secretary to Government of India, Ministry of Finance, New Delhi.
2. The Director General of Income Tax (Systems) ARA Centre Ground Floor, E-2 Jhandewala Extension, New Delhi.
3. The Chief Commissioner of Income Tax N.W.R., C.R. Building, Sector17E, Chandigarh.
4. The Chief Commissioner of Income Tax, Aayakar Bhawan, Rishi Nagar, Ludhiana.
..Respondents **** Present: Sh. Amit Chopra, counsel for the applicant Sh. K.K. Thakur, counsel for the respondents.
HONBLE MRS. SHYAMA DOGRA, M(J) At this stage, learned counsel for the applicant wants to withdraw this Original Application with liberty to file it afresh for the same cause of action and challenging the virus of the policy of out sourcing with better particulars. This O.A. stands disposed of as withdrawn, with liberty aforementioned. No costs.
(PROMILLA ISSAR) (SHYAMA DOGRA)
MEMBER (A) MEMBER (J)
PLACE: CHANDIGARH.
DATED: 01.11.2011
sv:
(OA.NO.516/PB/2010 & MA.NO.595/2010 titled ALKA SHARMA & ORS. VS. UOI) 1