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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(y) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(y)"Year" means any year ending on the 30th day of June or on such other date as Government may, by notification in the Official Gazette appoint for any area;