Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1)(a) in Gauhati Municipal Corporation Act, 1971

(a)To produce any record correspondence, plan or other document which is in his possession, or under his control as Chief Officer;