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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(3)Any person violating the code of conduct of prepared shall be liable to be evicted from the premises of the institution or endowment.Chapter-III. Administration and Management of Charitable and Hindu Religious Institutions and Endowments.