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Madhya Pradesh High Court

Nisha Patidar vs University Grants Commission, on 12 April, 2018

                                   1
 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE

                Writ Petition No.4483 of 2018

Indore, Dated:- 12/04/2018

     Petitioner--Ms. Nisha Patidar is present in person.
     Shri Romil O. Malpani, learned Counsel for the
respondent No.1.

Shri Amit Singh Chauhan, learned Counsel for the respondent No.2/DAVV.

None for respondent Nos.3 to 5.

Heard.

Petitioner, who is student of B.A.L.L.B. 2nd year has filed this writ petition for the following relief:-

"a) This petition may kindly be allowed with costs.
b) The Respondents may kindly be directed to Provide the Original Documents of the Petitioner along with the Transfer Certificate before the next semester examination starts.
c) Issue such other orders, writ, direction as this Hon'ble Court deems fit in the interest of justice in favour of petitioner."

Her contention is that she is living in a joint family and her husband is jobless and, therefore, there is no source of income to pay the college fee and hostel fee separately. She vide letter dated 10 th December, 2016 prayed for grant of concession and requested the respondent Nos.3 to 5 to club her college fee and hostel fee within one lakh rupees or else she has to change the college. She submitted that original documents i.e. Transfer Certificate and Data are lying with respondent Nos. 3 to 5 and they may be directed to return the aforesaid 2 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE documents to her. Respondent Nos. 1 and 2 have no objection if such a direction may be made in this writ petition.

Considering the averments made in the writ petition, the respondent Nos.3 to 5 are directed to return the house holds goods which are lying in hostel and all the original documents which are lying with them within a period of three days from the date of filing of certified copy of this order.

With the aforesaid, W.P. No.4483 of 2018 is disposed of.

C. c. as per rules.

                 (P. K. Jaiswal)                   (S. K. Awasthi)
                    Judge                              Judge


pp/


Digitally signed by Pankaj Pandey

Date: 2018.04.12 14:37:18 +05'30'