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Patna High Court - Orders

Mukesh Kumar Kushwaha, vs Adalat Prasad, on 4 February, 2025

Author: Arun Kumar Jha

Bench: Arun Kumar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                       CIVIL MISCELLANEOUS JURISDICTION No.183 of 2022
                  ======================================================
                  Mukesh Kumar Kushwaha & Ors.

                                                                          ... ... Petitioner/s
                                                  Versus
                  Adalat Prasad & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :    Mr.Ramadhar Shekhar, Advocate
                  For the Respondent/s   :    Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                        ORAL ORDER

4    04-02-2025

Office note shows steps have not been taken by the learned counsel for the petitioners for removal of defects in terms of the order dated 21.11.2024.

2. As prayed, by way of last opportunity, learned counsel for the petitioners is directed to remove the defects within four weeks, failing which this petition will be dismissed.

3. List the matter on 24.03.2025.

(Arun Kumar Jha, J) V.K.Pandey/-

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