Patna High Court - Orders
Mukesh Kumar Kushwaha, vs Adalat Prasad, on 4 February, 2025
Author: Arun Kumar Jha
Bench: Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.183 of 2022
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Mukesh Kumar Kushwaha & Ors.
... ... Petitioner/s
Versus
Adalat Prasad & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ramadhar Shekhar, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
4 04-02-2025Office note shows steps have not been taken by the learned counsel for the petitioners for removal of defects in terms of the order dated 21.11.2024.
2. As prayed, by way of last opportunity, learned counsel for the petitioners is directed to remove the defects within four weeks, failing which this petition will be dismissed.
3. List the matter on 24.03.2025.
(Arun Kumar Jha, J) V.K.Pandey/-
U