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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(1)(a) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(a)the procedure to be followed at the meetings of the Board and the Committees appointed by it and the number of members required to form a quorum at such meetings;