Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 28 in KLE Technological University Act, 2012

28. The Finance Council.

(1)The Finance Council shall consist of the following, namely:-
(i) The Chancellor or his Nominee - Chairperson
(ii) The Vice-Chancellor - Member
(iii) The Registrar - Member
(iv) The Finance Officer - Secretary
(v) One nominee of the Sponsoring Body - Member; and
(vi) Such other members as may be specified bythe statutes.
(2)The Finance Council shall be the principal financial body of the University to take financial matters and shall, subject to the provisions of this Act, rules and statutes, undertake Co-ordination exercise, general supervisions over the financial matters of the University.