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[Cites 0, Cited by 1] [Section 134] [Entire Act]

State of West Bengal - Subsection

Section 134(1) in The West Bengal Panchayat Elections Act, 2003

(1)The Commission may nominate an Observer who shall be an officer of the State Government to watch the conduct of election or elections in a constituency or a group of constituencies and to perform such other functions as may be entrusted to him by the Commission.