Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Goa - Subsection Section 16(2)(h) in The Goa Command Area Development Act, 1997 (h)the compensation to be given to or recovered from the land-holders or Water Distribution Co-operative Societies, as the case may be;