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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2) in U.P. Security Prisoners Rules, 1972

(2)If, upon such examination, it is recommended that the prisoner requires spectacles, either for the first time, or according to a new prescription these shall be supplied to him at the following rates at Government cost.For new spectacles not more than Rs. 12 per pair; and new lenses of a different power when the prisoner already has spectacles not more than Rs. 4 per pair.