Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Telangana - Subsection Section 4B(1) in Telangana Assigned Lands (Prohibition of Transfers) Act, 1977 (1)The District Collector may in respect of any proceeding not being a proceeding covered by sub-section
