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Union of India - Section

Section 31 in The Postgraduate Medical Education Regulations, 2000

31. Infectious Diseases.]

[• MD(Palliative Medicine) [Added by Notification No. MCI-18(1)/2010-Med./45048, dated 8.12.2010, (w.e.f. 22.8.2000).]• Master of Public Health (Epidemiology)]B. M.S. (Master of Surgery) - for which candidates must possess recognised degree of MBBS (or its equivalent recognised degree).