Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of Punjab - Subsection Section 181(dd) in Punjab Regional and Town Planning and Development Act, 1995 (dd)[ for the matters relating to heritage site;] [Added by Punjab Act No. 13 of 2003.]
