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Patna High Court - Orders

Angesh Kumar vs Dy. Commissioner Of Income Tax, on 21 August, 2017

Bench: Chief Justice, Anil Kumar Upadhyay

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Miscellaneous Appeal No.816 of 2016
                     ======================================================
                     Angesh Kumar
                                                                        .... .... Appellant/s
                                                      Versus
                     Dy. Commissioner of Income Tax,
                                                                       .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s    :    Mr. D.V.Pathy
                     For the Respondent/s     : Mr. Archana Sinha @ Archana Shahi
                     ======================================================
                     CORAM: HONOURABLE THE CHIEF JUSTICE
                               and
                               HONOURABLE MR. JUSTICE ANIL KUMAR
                               UPADHYAY
                     ORAL ORDER
                     (Per: HONOURABLE THE CHIEF JUSTICE)

3       21-08-2017

As prayed for, two weeks' time is granted to learned counsel for the appellant to remove the defects as pointed out by the office.

(Rajendra Menon, CJ) S.Pandey/- (Anil Kumar Upadhyay, J) U