Patna High Court - Orders
Angesh Kumar vs Dy. Commissioner Of Income Tax, on 21 August, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.816 of 2016
======================================================
Angesh Kumar
.... .... Appellant/s
Versus
Dy. Commissioner of Income Tax,
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Archana Sinha @ Archana Shahi
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 21-08-2017As prayed for, two weeks' time is granted to learned counsel for the appellant to remove the defects as pointed out by the office.
(Rajendra Menon, CJ) S.Pandey/- (Anil Kumar Upadhyay, J) U