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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(8) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(8)Notwithstanding anything contained in this Act or the statutes made thereunder, any student of the University College, Polytechnic or Institution who was studying for any examination of Sri Venkateswara Veterinary University shall be permitted to complete his/her course in preparation therefor, and the University shall make arrangements for holding for such student’s examinations for such period as may be prescribed, in accordance with the curricula of studies of the Sri Venkateswara Veterinary University.