Bombay High Court
Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 20 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-907
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7593 OF 2023
Shrichand Aswani ....PETITIONER
V/S
Minister Of Co-operation Thru Chief Secretary
....RESPONDENT
( Cooperation And Marketing ) And Ors WITH WRIT PETITION NO. 7563 OF 2023 Dhanraj Aswani ....PETITIONER V/S Minister Of Co Op Thr Chief Secretary And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 12912 OF 2023 In Writ Petition 7593 OF 2023 Prakash Shivandas Pamnani ....PETITIONER V/S Shrichand Aswani And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 13107 OF 2023 In Writ Petition 7593 OF 2023 Prasad Pandurang Nalawade ....PETITIONER V/S Page 1/3 ::: Uploaded on - 20/07/2023 ::: Downloaded on - 21/07/2023 07:34:05 ::: Shrichand Aswani ....RESPONDENT Mr. Vineet Naik, Sr. Adv. a/w Ms. Minal Chandnani a/w Mr. Prashant Kengage a/w Mr. Naresh Shamnani a/w Divya Sohita a/w Mr. Zoheb Merchant i/by Jaiwant S. Chandnani & Associates for the Petitioner in WP/7593/2023. Mr. A. Y. Sakhare, Sr. Adv. a/w Ms. Minal Chandnani a/w Mr. Aniket K. a/w Mr. Naresh Shamnani a/w Mr. Divya Sohita a/w Zoheb Merchant i/by Jaiwant S. Chandnani & Associatesfor the Petitioner in WP/7563/2023. Mr. P. G. Sawant, AGP for the Respondent/ State. Mr. Siddheshwar N. Biradar for Respondent No. 6 in both Petitions.
Mr. Ravi Kadam, Sr. Adv. a/w Mr. Aabad Ponda, Sr. Adv. a/w Mr. Shantanu Phanse a/w Mr. Karan Kadam a/w Ms. Ilsa Shaikh i/b Mr. S. S. Bedekar Respondent No. 7 in both Petitions.
Mr. Ranjit A. Thorat, Sr. Advocate a/w Mr. S. S. Salunkhe for Respondent Nos. 8 & 12 in both Petitions. Mr. T. D. Deshmukh a/w Mr. Sagar Kursija a/w Anshuman Deshmukh i/b Ms. Deepali Kedar for Respondent No. 14. Mr. Vishwajeet Sawant, Sr. Adv. i/by Mr. P. B. Gujar for R. no.
13Mr. Sandeep Salunkhe for R. No. 9 in both Petition Dr. Uday Warunjikar a/w Sonali Chavan a/w Neha Deshpande i/by Jenish Jain for Intervenor in IA/12912/2023 Ms. Apurva Manwani i/by Riddhi Shah for Intervenor in IA/13107/2023 CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 20th July, 2023 Page 2/3 ::: Uploaded on - 20/07/2023 ::: Downloaded on - 21/07/2023 07:34:05 ::: P.C. :
S. O. to 24/07/2023 ( F. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 20/07/2023 ::: Downloaded on - 21/07/2023 07:34:05 :::