Madhya Pradesh High Court
Imrati Bai vs The State Election Commission on 2 May, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
----------/--------------/--------- Dated: 02-05-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 72, 75, 76, 78, 79, 124 to 135. After a week. 51 to 65, 67 to 69.1, 97, 99, 101, 104 to 106. After two weeks. 82 to 85, 88 to 90, 92, 93, 95, 136 to 148. After three weeks. 108 to 113, 115 to 120. After four weeks.
122, 123. After six weeks.
Including connected matters Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE vkt/-
VINOD KUMAR Digitally signed by VINOD KUMAR TIWARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=502f56362111056e3584ca82279e5efd816766cb7c5a1f490 a5ca63b1116883f, TIWARI pseudonym=064375E039EECAAF492B2C2C606076E420E163D2, serialNumber=121D0E9F65C983AD56493378702622477111B5016F 24D35FA8A76C2CA46685EE, cn=VINOD KUMAR TIWARI Date: 2023.05.04 13:13:49 +05'30'