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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xviii) in Rajasthan Biological Diversity Rules, 2010

(xviii)Strive to integrate biodiversity and biodiversity-dependent livelihoods into all sectors of planning and management, and at all levels of planning from local to state, to enable such sectors and administrative levels to contribute effectively for conservation and sustainable use.