Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 392] [Entire Act]

State of Gujarat - Subsection

Section 392(a) in Gujarat High Court Rules, 1993

(a)Notice for settling Index under rule 401;