Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Odisha - Subsection

Section 101(2) in The Board's Excise Rules, 1965

(2)The Collector shall grant the licence for a district warehouse, subject to the provision of Sub-rule (4).