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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 40 in The Information Technology Act, 2000

40. Generating key pair.-

Where any Digital Signature Certificate, the public key of which corresponds to the private key of that subscriber which is to be listed in the Digital Signature Certificate has been accepted by a subscriber, the subscriber shall generate that key pair by applying the security procedure.