Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(v) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947 (v)[ for partitioning or sub-dividing in any manner;] [Clause (v) was inserted by Bombay 61 of 1958, Section 3 (18).]
