Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in The Explosives Rules, 2008 65. Restriction on use of towed vehicles .-No person shall transport explosives other than fireworks in any towed vehicle or tow any vehicle transporting explosives.
