Supreme Court - Daily Orders
Om Drishian International Ltd. vs Additional Director, Directorate Of ... on 28 February, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.18 Court 10 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2443/2022
(Arising out of impugned final judgment and order dated 24-09-2021
in WP No. 1088/2021 passed by the High Court Of Judicature At
Bombay)
OM DRISHIAN INTERNATIONAL LTD. Petitioner(s)
VERSUS
ADDITIONAL DIRECTOR, DIRECTORATE OF REVENUE
INTELLIGENCE & ANR. Respondent(s)
(IA No.22522/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 28-02-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Prem Ranjan Kumar, Adv.
Mr. Awanish Sinha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition stands dismissed. Pending application(s), if any, stands disposed of.
(JAGDISH KUMAR) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
JAGDISH KUMAR
Date: 2022.02.28
20:21:57 IST
Reason: