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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(2)(b) in The Government of Union Territories Act, 1963

(b)the seat reserved in any constituency for the scheduled castes in the Union territory of Himachal Pradesh shall be reserved in the assembly constituency of the same name for those castes;