Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 6 in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

6. Allowance for non-members.

- The Allowance for nonmembers elected or nominated to Committees set up by either House of the State Legislature shall be the same as for the members of either House of the State Legislature.