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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Insecticides Rules, 1971

(2)[Two copies of the leaflets duly approved by the Registration Committee and signed by the Secretary, Registration Committee, shall be returned to the manufacturer and one copy thereof the State licensing officer.] [ Inserted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).]