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State of Himachal Pradesh - Section

Section 7 in Mukhya Mantri Swavlamban Yojana, 2019

7. Negative List.

- The negative industries as notified at Annexure-III of the "Rules Regarding Grant of Incentives, Concessions and Facilities to industrial units in Himachal, 2004" as amended from time to time by the Industries Department will not be eligible for subsidy under this Scheme.