Kerala High Court
Dr. Anjali Varma vs The National Medical Commission on 10 April, 2025
Author: Amit Rawal
Bench: Amit Rawal
WA NO. 2158 OF 2024 1
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2158 OF 2024
AGAINST THE JUDGMENT IN WP(C) NO.39195 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/PETITIONERS:
1 DR NEHA MARIAM GEORGE
AGED 27 YEARS
D/O GEORGE THOMAS, VETTUVAZHI PUTHENPURAYIL,
MEEMPARA P.O., PUTHENCRUZ, ERNAKULAM DISTRICT,
PIN - 682308
2 DR PRANAV MANIKANDAN
AGED 30 YEARS
S/O MANIKANDAN M., 5F, SOWPARNIKA PROMENADE
SQUARE, POONTHI ROAD, KUMARAPURAM P.O.,
THIRUVANANTHAPURAM, PIN - 695011
3 DR PRANAV R. KALATHUMGAL
AGED 27 YEARS
S/O DR K.N. REMESH, KALATHUMGAL HOUSE,
KACHERIPADY, N. PARAVUR, ERNAKULAM DISTRICT, PIN
- 683513
4 DR AMALA U.S
AGED 32 YEARS
D/O G. STEPHEN, PUTHENVEEDU, CHENKOTTUKONAM,
CHEMPAZHANTHY P.O., THIRUVANANTHAPURAM, PIN -
695587
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5 DR ANASWARA D.U
AGED 29 YEARS
D/O DASAPPAN N., ANCHALPURAVILA VEEDU,
PARASUVAIKKAL P.O., THIRUVANANTHAPURAM, PIN -
695508
6 DR NISHEED AUBID
AGED 29 YEARS
S/O A. AUBID, HOUSE NO. 11, PPS NAYAR HOUSING
COLONY, KADAPPURAM ROAD, AZHIKODE, KANNUR, PIN -
670009
7 DR LAKSHMI K
AGED 30 YEARS
D/O CHANDRASEKARAN, KARTHIKA, THEKKE VELLAYIL,
UDAYANAPURAM P.O., VAIKOM, KOTTYAM, PIN - 680143
8 DR ANURAG T. ALOSYOUS
AGED 31 YEARS
S/O ALOSYOUS T., VILLA NO. 12, PALMBAY VILLAS,
AQUACITY, ALANGAD P.O., KARUMALLOOR, ERNAKULAM
DISTRICT, PIN - 683511
9 DR SHARMEELA E.M.,
AGED 29 YEARS
D/O E.H. MUHAMMED SADIK, H. NO. 298/F, EDAMANA
HOUSE, VELLAPARAMB ROAD, PANANGAD P.O., MADAVANA,
KOCHI, PIN - 682506
10 DR AYISHA NISHARA K.L
AGED 28 YEARS
W/O MAZAHIR B. HAROON, ALISHA MAHAL,
KIZHAKKEKARA, NEAR N.G.O. QUARTERS, TRIKKAKARA
P.O., KOCHI, PIN - 682021
11 DR REMYA T.K.
AGED 40 YEARS
D/O RETHNAKARAN V.K., LAKSHMI, NEW MAHE P.O.,
MAHE, PIN - 673311
12 DR MELITA H.,
AGED 29 YEARS
D/O HAMSINGH OLIVER, P.O.KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695003
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13 DR ANJANA SURESH
AGED 30 YEARS
D/O SURESH KUMAR D., NANDANAM, CHORODE P.O.,
VADAKARA, KOZHIKODE, PIN - 673106
14 DR JAZLA MOHAMMED IQUBAL
AGED 30 YEARS
D/O MOHAMMED IQUBAL, RESIDNG AT K. KANDI,
KUTTIADY, KOZHIKODE DISTRICT, PIN - 673508
15 DR. NIETZSCHE M
AGED 40 YEARS
S/O. MARCELIN, NEW DALE, MANGAD P.O., KOLLAM, PIN
- 691015
16 DR B.S. AHALLYA
AGED 27 YEARS
D/O BHASI K., GOVINDAM, ALTHARAMOODU, KADAKKAL
P.O., KOLLAM, PIN - 691586
17 DR AMRUTHA P
AGED 30 YEARS
D/O K. PRAMOD KUMAR, ‘AMRUTHAM' (KOTAKKOT),
ZAMORIN GURUVAYURAPPAN COLLEGE P.O., MATHARA,
KOZHIKODE, PIN - 673014
18 DR SOUMYA BABY
AGED 29 YEARS
D/O BABY T.M., THOKKANAL HOUSE, NEDUNGAPRA P.O.,
PAYYAL, ERNAKULAM DISTRICT, PIN - 683545
19 DR SANILA K.H.,
AGED 31 YEARS
D/O HARILAL K.V., KUNNATH HOUSE, ALAPPAD P.O.,
THRISSUR, PIN - 680641
20 DR RAJALAKSHMI A
AGED 35 YEARS
W/O DR DIPIN MANI, VALIYAPURAIKAL HOUSE,
PALAKUNNU, KOONTHALLOOR P.O., CHIRAYINKEEZHU,
THIRUVANANTHAPURAM, PIN - 695303
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21 DR VAISHNAJA S.
AGED 28 YEARS
D/O DR SURESH K.J., KARAYIL THADATHIL,
CHERUKULANJI P.O., RANNY, PATHANAMTHITTA, PIN -
689673
22 DR SOORYA K.,
AGED 28 YEARS
D/O MOHANAN K.T., KUNNAPPALLI HOUSE, CHEMBRASSERI
P.O., PANAIKKAD, MALAPPURAM, PIN - 676521
23 DR TINKU EDWINA R.
AGED 37 YEARS
D/O D. EDWIN JAYA RAJ, GRAMODAYAM, ADUMANCADU,
PARASUVAIKKAL P.O., PARASSALA,
THIRUVANANTHAPURAM, PIN - 695508
24 DR GEETHU ELSA JOSEPH
AGED 27 YEARS
D/O JOSEPH CHERIAN, DHANA, TC NO. 10/2392-2,
ADITHYA LANE, KERALADITHYAPURAM, POWDIKONAM P.O.,
THIRUVANANTHAPURAM, PIN - 695588
25 DR JENEFER BILVI THOMAS
AGED 30 YEARS
D/O BILVI THOMAS, BTS BUILDING, PERUMKULAM P.O.,
THOPPICHANTHA, ATTINGAL, THIRUVANANTHAPURM, PIN -
695102
26 DR NIHAS CEETHEERAKATH
AGED 39 YEARS
S/O S. ABDUL RASHEED, NIHA' PEKKADAM ROAD,
TRIKARIPUR, KASARGOD, PIN - 671310
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
KAVYA VARMA M. M.
WA NO. 2158 OF 2024 5
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RESPONDENT(S)/RESPONDENTS:
1 THE NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-I, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4 GOVERNMENT MEDICAL COLLEGE
NEAR SAT HOSPITAL, MEDICAL COLLEGE JUNCTION,
CHALAKKUZHI, THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695011
5 GOVERNMENT MEDICAL COLLEGE
GANDHI NAGAR, KOTTAYAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 686008
6 GOVERNMENT MEDICAL COLLEGE
KOZHIKKODE, MEDICAL COLLEGE JUNCTION, MAVOOR
ROAD, KOZHIKKODE, REPRESENTED BY ITS PRINCIPAL,
PIN - 673008
7 GOVERNMENT MEDICAL COLLEGE
PARIYARAM MEDICAL COLLEGE P.O., KANNUR,
REPRESENTED BY ITS PRINCIPAL, PIN - 670503
8 GOVERNMENT TD MEDICAL COLLEGE HOSPITAL
VANDANAM, ALAPPUZHA, REPRESENTED BY ITS
PRINCIPAL, PIN - 688005
9 DR. SMCSI MEDICAL COLLEGE
KARAKKONAM, PARASSALA VELLARADA ROAD, KARAKONAM
P.O, THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 695504
WA NO. 2158 OF 2024 6
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10 MES ACADEMY OF MEDICAL SCIENCES
VALANCHERY - NILAMBUR ROAD, PALACHODE POST,
MALAPARAMBA, PERINTHALMANNA, KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN -
679321
11 TRAVANCORE MEDICITY MEDICAL COLLEGE
TRAVANCORE MEDICAL COLLEGE HOSPITAL, N.H BYPASS,
MYLAPORE, THATTAMALA, P. O, KOLLAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 691020
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WP(C).81/2025, 98/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 7
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 81 OF 2025
PETITIONER(S):
1 DR. MANOJ ANTONY
AGED 39 YEARS
S/O. ANTONY P.J., PARAYANKAL HOUSE (DEEPAM),
AISWARYA LANE, THRIKKAKKARA P.O., ERNAKULAM,
JUNIOR RESIDENT, M.S. (GENERAL SURGERY) G.M.C.,
THRISSUR, PIN - 682021
2 DR. AFSAL ASSIS
AGED 38 YEARS
S/O. T.K. ASSIS, ANCHANATTU HOUSE, ATTICKAL,
PONKUNNAM, KOTTAYAM, JUNIOR RESIDENT, M.S.
(GENERAL SURGERY),GOVERNMENT MEDICAL COLLEGE,
KOTTAYAM, PIN - 686506
BY ADVS.
LIJI.J.VADAKEDOM
ATHUL V. VADAKKEDOM
REXY ELIZABETH THOMAS
RESPONDENT(S):
1 THE NATIONAL MEDICAL COMMISSION
REPRESENTED BY ITS DIRECTOR, POCKET-14, SECTOR-8,
DWARAKA, PHASE-1, NEW DELHI, PIN - 110077
WA NO. 2158 OF 2024 8
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2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR, MEDICAL COLLEGE
P.O., MULANKUNNATHUKAVU, THRISSUR, PIN - 680592
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCE, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4 GOVERNMENT MEDICAL COLLEGE-THRISSUR
REPRESENTED BY ITS PRINCIPAL, MEDICAL COLLEGE
P.O., MULANKUNNATHUKAVU, THRISSUR, PIN - 680592
5 GOVERNMENT MEDICAL COLLEGE-KOTTAYAM
REPRESENTED BY ITS PRINCIPAL, GANDHI NAGER,
KOTTAYAM, PIN - 686008
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 9
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 98 OF 2025
AGAINST THE JUDGMENT IN WP(C) NO.42454 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/APPELLANTS/PETITIONER NO.15-16, 18-21 to 23 IN
THE WP(C):
1 JOHN PAUL JOSE
AGED 37 YEARS
KANDAMANGALATH (H) OLAVAKKOT P.O., PALAKKAD, PIN
- 678002
2 NADEEM MOHAMMED
AGED 29 YEARS
THEKKUPURATHU (H) T B ROAD ,NEAR STADIUM JUNCTION
PATHANAMTHITTA, PIN - 689645
3 SUJITH SUKUMARAN
AGED 39 YEARS
KARIPPAYIL, ALLAPRA , ALLAPRA, VENGOLA, ALLAPRA,
ERNAKULAM KERALA, PIN - 683556
4 ANTONY AKASH ALBERT
AGED 29 YEARS
16/320-C, OLLIPARAMBIL HOUSE, KARUVELIPADY,
THOPPUMPADY, S.O , THOPPUMPADY, ERNAKULAM, PIN -
682005
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5 INSAM FAISAL
AGED 29 YEARS
PERUMPILLIL, MANKUZHY, UDUNBANNOOR, UDUNBANNOOR,
IDUKKI, PIN - 685595
6 SABEENA BASHEER
AGED 39 YEARS
NASEEMA MANZIL, THANKAYAM, NORTH THRIKKARIPUR,
KASARAGOD, PIN - 671310
BY ADV JEEVAN RAJEEV
RESPONDENT(S)/RESPONDENTS 1 TO 13 & PETITIONER 1-14, 17,
19-20 & 24-52 IN THE WP(C):
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO, MULAKUNNATHKAV, THRISSUR, PIN
- 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE (P.O), MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
3 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8,DWARAKA PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
4 GOVERNMENT TD MEDICAL COLLEGE
VANDANAM P.O., ALAPPUZHA, REPRESENTED BY ITS
PRINCIPAL, PIN - 688005
5 GOVERNMENT MEDICAL COLLEGE, KOZHIKODE
MEDICAL COLLEGE JUNCTION, MAVOOR ROAD, KOZHIKODE,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
673008
6 GOVERNMENT MEDICAL COLLEGE, KANNUR
PARIYARAM MEDICAL COLLEGE P.O., KANNUR, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 670503
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7 GOVERNMENT MEDICAL COLLEGE, MANJERI
MEDICAL COLLEGE P.O., MANJERI, MALAPPURAM,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
676121
8 GOVERNMENT MEDICAL COLLEGE, THRISSUR
MEDICAL COLLEGE P.O., MULAMKUNNATHUKAVU,
THRISSUR, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 680596
9 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES
CHALAKKA, NORTH KUTHIYATHODU P.O., ERNAKULAM,
KERALA, REPRESENTED BY ITS PRINCIPLE, PIN -
683594
10 GOVERNMENT MEDICAL COLLEGE, THIRUVANANTHAPURAM
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPLE, PIN - 695011
11 MOUNT ZION MEDICAL COLLEGE
EZHAMKULAM P.O., ADOOR, PATHANAMTHITTA, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 691556
12 SREE GOKULAM MEDICAL COLLEGE
VENJARAMOODU P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607
13 AMALA INSTITUTE OF MEDICAL SCIENCES
AMALA NAGAR P.O., THRISSUR, KERALA, REPRESENTED
BY ITS PRINCIPAL, PIN - 680555
14 GEORGE SONU
AGED 28 YEARS
PANATTUPARAMBIL HOUSE, NANDIKKARA, NEAR GRAMEENA
VAYANASALA, NANDIKKARA,PARAPPUKKARA THRISSUR
,KERALA, PIN - 680301
15 VAISAKH RAMAKRISHNAN
AGED 30 YEARS
KAZHUPARAMBIL HOUSE,PERINGOTTUKARA,
VADAKKUMMURI,THRISSUR, PIN - 680570
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16 MYSA ABDUL AZEEZ .V
AGED 34 YEARS
VELLATHUR HOUSE, TRIKKANDIYUR P.O TIRUR -4,
MALAPPURAM, PIN - 676104
17 SREEJA G
AGED 29 YEARS
KANJIRAMKUZHIYIL HOUSE, CHOTTANIKKARA ,
KANAYANNUR, ERNAKULAM, PIN - 682312
18 KEERTHANA AYYAN BABU
AGED 27 YEARS
8/109,ARASU
COLONY,KRISHNAPURAM,VENGALAM,KRISHNAPURAM,PERAMBA
LUR,VEPPANTHATTAI,TAMIL NADU, PIN - 621116
19 SHAMILA
AGED 26 YEARS
KAVALACKAL,CHRUVATTOR,KOTHAMANGALAM,ERNAKULAM,
PIN - 686691
20 AARCHA MOHAN
AGED 35 YEARS
MUTHUMARATHIL HOUSE, PATHANAMTHITTA, NELLIKALA
MALLAPUZHASSERY, PATHANAMTHITTA, PIN - 689643
21 SAJITH C K
AGED 27 YEARS
PULIYANANDIYIL, KALLIKKANDY, THRIPPANGOLLUR ,
KANNUR, KERALA, PIN - 670693
22 THUSHARA K THAMPY
AGED 32 YEARS
KALARIKUNEL ,ONAMTHURUTHU VILLAGE, CHAMAKALA,
KOTHANALLOR, CHAMAKALA, KOTTAYAM, PIN - 686603
23 ANAGHA DILIP
AGED 30 YEARS
DEVAYANAM, VARINJAM, EDANAD, MEENAD, KARAMCODE ,
KOLLAM, PIN - 691579
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24 FAIZ K K
AGED 32 YEARS
OTTUPURAKKAL, PALERY, KOZHIKODE PALERI, KERALA,
PIN - 673508
25 BHAGYASREE A
AGED 32 YEARS
TC 98/1184, SUSHAMALAYAM , MONVILA, KULATHOOR P.O
, THIRUVANANTHAPURAM , KEARALA,, PIN - 695583
26 SHIFINA SALIM
AGED 29 YEARS
OTTATHENGIL, NJETTOOR, KULANADA P.O NJETTOOR
PATHANAMTHITTA , KERALA, PIN - 689503
27 PALLAPU SAMPATH
AGED 27 YEARS
11-328, 1ST LANE, TELECOM NAGAR, NAGARALU,
GORANTIA P.O., GORANTIA, DIST - GUNTUR ANDHRA
PRADESH, PIN - 522034
28 YASHITA ASHTA
AGED 28 YEARS
OPP. ASHOK NAGAR,1101 UDYAN II, K L MARWAH ROAD,
SAKINAKA, ANDHERI EAST, MUMBAI, PIN - 400072
29 GREESHMA RAJU
AGED 29 YEARS
ELAMPILLIL, VIDANGARA, MARITHAZHAM, P.O,
EDAKKATTUVAYAL, KANJIRAMATTOM, KANAYANNUR,
ERNAKULAM, PIN - 682315
30 ALLEN MICHAEL GEORGE
AGED 34 YEARS
1052(18/133), PEEDIACKAL, THATHAMPALLY WARD,
ARYAD SOUTH ( PART) , ALAPPUZHA , KERALA, PIN -
688013
31 AISHWARYA S
AGED 30 YEARS
SIVAM, PUTHUKKODE P.O, VAZHAYUR, MALAPPURAM ,
KERALA, PIN - 673633
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32 ASWATHY A R
AGED 29 YEARS
KANNAMATHU THEKKATHIL, ULIYAKOVIL,P.O, KOLLAM,
ULIYAKOVIL, KERALA, PIN - 691019
33 KRISHNAPRIYA K
AGED 33 YEARS
SREELAYAM, PUTHANANGADI, VARANAM, ALAPPUZHA, PIN
- 688555
34 JINAN ABDUL RASHEED M
AGED 33 YEARS
ZAITHOON, PERANGALI PARAMB,THAMBURAN
ROAD,NADUVATTOM,BEYPORE,KOZHIKODE, KERALA, PIN -
673015
35 ANJU MARIYA VARGHESE
AGED 31 YEARS
KUMBUKKADU,PULIYANMALA
KATTAPPANA,PULIYANMALA,IDUKKI,KERALA, PIN -
685515
36 ANNLEE KOSHY
AGED 30 YEARS
PANJIKKATTIL HOUSE, KATTAPPANA P.O.,IDUKKI,
KERALA, PIN - 685508
37 MARIA BABY
AGED 28 YEARS
KOMBANATHOTTATHIL HOUSE, KOTHAMANGALAM P.O., NEAR
SUBSTATION, ERNAKULAM, PIN - 686691
38 MERIN MARIAM ROY
AGED 31 YEARS
PERUMKUNNIL, MEZHUVELI P.O.,PATHANAMTHITTA, PIN -
689507
39 AFSAL AMEEN V P
AGED 37 YEARS
VATTAPPARAMBIL,AMARAMBALAM SOUTH POST,
AMARAMBALAM , MALAPPURAM, PIN - 679339
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40 M KABILAN
AGED 27 YEARS
4/108C,
KADUVAVILAI,KARANKADU,KALKULAM,KARANKAD,KANNIYAKU
MARI,TH\AMIL NADU, PIN - 629809
41 GREESHMA JOSEPH
AGED 29 YEARS
GREESHMAM,PATTANAKKAD,ALAPPUZHA, KERALA, PIN -
688531
42 ANJANA CHANDRAN K
AGED 33 YEARS
AKSHARA THANNISSERY,KODUVAYUR PERUVEMBA
,THANNISSERI,PALAKKAD, PIN - 678501
43 AJAY KRISHNAN P V
AGED 29 YEARS
27/756,PATATHU VALAPPIL,PATTERY CROSS ROAD ,
KUTHIRAVATTOM,KOZHIKODE,KUTHIRAVATTOM,KERALA, PIN
- 673016
44 ANAGHA S
AGED 26 YEARS
MERRY LAND, INDUSTRIAL ESTATE PO,NEAR
KARAKKAMANDAPAM,THIRUVANANTHAPURAM,THIRUVANANTHAP
URAM, PIN - 695019
45 TEKAM VIJAYASARASWATHI
AGED 30 YEARS
PLOT 1-158/1, JATHARLA BAZAARHATHOONR, DISTRICT
ADILABAD,TELANGANA, PIN - 504304
46 SRUTHI S.NAIR
AGED 29 YEARS
MOHAN NIVAS, DNRA-142, VALLAKKADAVU,DEVINAGAR,
THIRUVANANTHAPURAM, KERALA, PIN - 695008
47 NIKHILA L N
AGED 29 YEARS
568/1,NANDANAM,MELAMCODE,PAZHAKUTTY
P.O.,NEDUMANGAD,PAZHAKUTTY,THIRUVANANTHAPURAM,KER
ALA, PIN - 695561
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48 GREESHMA GOPINATH
AGED 30 YEARS
PARAPARAMBIL HOUSE,MALA,VEDAMA,MALA
P.O,THRISSUR,KERALA, PIN - 680732
49 SANILA K H
AGED 31 YEARS
KUNNATH HOUSE, PURATHUR,ALAPPAD,ALAPPAD,THRISSUR,
PIN - 680641
50 RESHMA T M
AGED 31 YEARS
PRAJITHA NIVAS, KAKKODI,KOZHIKODE,KERALA, PIN -
673611
51 C CHAWNGROLIANA
AGED 27 YEARS
COLLEGE VENG, LUNGLE, MIZORAM, PIN - 796701
52 AKHIL P R
AGED 29 YEARS
ARCHANA,PADA-NORTH,KARUNAGAPPALLY,KOLLAM,KERALA,
PIN - 690518
53 RAHUL UNNIKRISHNAN
AGED 29 YEARS
PANTHALLUR LAKSHMINIVAS, KALLADIPATTA P.O.,
ONGALLUR,PALAKKAD, PIN - 679313
54 SUMI S S
AGED 39 YEARS
T C-52/1361, AMBADI POOZHIKUNNU, INDUSTRIAL
ESTATE P.O., THIRUVANANTHAPURAM, PIN - 695019
55 SREESANTH S
AGED 33 YEARS
SREELAKAM,MUTHUVADATHUR,PURAMERI,PURAMERI,KOZHIKO
DE, PIN - 673503
56 DHANYA K
AGED 29 YEARS
SREELAKSHMI,KOTHAMANGALAM
KOYILANDY,PANTHALAYANI,KOYILYANDI,QUILANDY,KOZHIK
ODE, PIN - 673305
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57 ATHIRA M P
AGED 29 YEARS
PERUMPALLIMANA,ANGADIPPURAM P.O.,PRATHEEKSHA
COLONY,ANGADIPPURAM,MALAPPURAM, PIN - 679321
58 AYMA MAJEED
AGED 29 YEARS
KOLATHEKAT(H),KALATHODE (PO),OLLUKKARA,THRISSUR,
PIN - 680655
59 JUBIN MATHEW
AGED 32 YEARS
KARIKUDY HOUSE,THURUTHY,P.O, VENGOOR WEST,
ERNAKULAM, PIN - 683545
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 18
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1135 OF 2025
PETITIONER/S:
DR AMINA BASHEER
AGED 34 YEARS
D/O ADV. I. BASHEER KUTTY, 'ARCADIA', KAKKAKUNNU P.O,
KOLLAM DISTRICT, KERALA, PIN - 690522
BY ADVS.
C.P.UDAYABHANU
NAVANEETH.N.NATH
RASSAL JANARDHANAN A.
ABHISHEK M. KUNNATHU
BOBAN PALAT
P.U.PRATHEESH KUMAR
P.R.AJAY
K.U.SWAPNIL
PRANAV USHAKAR
RESPONDENT/S:
1 THE REGISTRAR
KERALA UNIVERSITY OF HEALTH SCIENCE, MEDICAL COLLEGE P.O,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680592
2 THE PRINCIPAL
GOVERNMENT MEDICAL COLLEGE, THIRUVANANTHAPURAM MEDICAL
COLLEGE, ULLOOR - AKKULAM ROAD, T THIRUVANANTHAPURAM, PIN -
695011
WA NO. 2158 OF 2024 19
2025:KER:31947
3 THE DIRECTOR
NATIONAL MEDICAL COMMISSION POCKET 14, SECTOR 8, DWARAKA
PHASE - I, NEW DELHI, PIN - 110077
4 THE CONTROLLER OF EXAMINATION
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE P.O,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680592
BY ADVS.
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON 10.04.2025, ALONG
WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 20
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1304 OF 2025
PETITIONER(S):
1 DR. BLESSY THOMAS
AGED 31 YEARS
OLIVE DALES , MADAPALLY,AMARA P.O CHANGANACHERY,KOTTAYAM.,
PIN - 686546
2 DR. AKSHAYA.A
AGED 27 YEARS
F2, MANASA FLATS, NEHRUNAGAR, CHROMEPET CHENNAI, PIN -
600044
3 DR. SREEJA P SREEDHARAN
AGED 32 YEARS
ANUSREE HOUSE, PEROORKARAZHMA, CHARUMMOOD P. O, ALAPPUZHA,,
PIN - 690505
4 DR. ALINA NAIR L
AGED 31 YEARS
T.C 49/484(4) KRISHNAKRIPA,KONCHIRAVILA,MANACAUD P.O,
THIRUVANANTHAPURAM, PIN - 695009
5 DR. SHANA PARVEEN P
AGED 30 YEARS
PALLIYALIL HOUSE VELLILA (P.O) , MANKADA MALAPPURAM, PIN -
679324
6 DR.SHILPA.S
AGED 30 YEARS
ANASWARA PO KOLAKKATTUCHALI MALAPPURAM, PIN - 673634
BY ADVS.
V.A.HARITHA
MIDHUNA BHASKAR
WA NO. 2158 OF 2024 21
2025:KER:31947
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO, MULAKUNNATHKAV, THRISSUR,, PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
(P.O), MULANKUNNATHUKAVU, THRISSUR,, PIN - 680592
3 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA PHASE-1, NEW DELHI,REPRESENTED
BY ITS DIRECTOR, PIN - 110077
4 GOVERNMENT MEDICAL COLLEGE
THIRUVANANTHAPURAM MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, KERALA, REPRESENTED BY ITS PRINCIPLE,
PIN - 695011
5 GOVERNMENT MEDICAL COLLEGE
KOZHIKODE MEDICAL COLLEGE JUNCTION, MAVOOR ROAD, KOZHIKODE,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 673008
6 MES MEDICAL COLLEGE
MALAPARAMBA,PALACHODE P.O, KOLATHUR (VIA), PERINTHALMANNA
MALAPPURAM (DIST) KERALA, PIN - 679338
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON 10.04.2025, ALONG
WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 22
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1361 OF 2025
PETITIONER(S):
1 DR. MADANAPALLI HARSHITHA
AGED 27 YEARS
TELUGU GANGA COLONY OPPOSITE GAZETTED OFFICERS
COLONY,KOTHURU,NELLORE ,ANDHRA PRADESH, PIN -
524004
2 DR.SWAVAB P
AGED 39 YEARS
PANTHAKKAL HOUSE TANUR PO MALAPPURAM KERALA, PIN
- 676302
3 DR THARUN ALEX THOMAS
AGED 28 YEARS
TC 12/398(1) KOPPARA, 32 MN LANE, PATTOM PO,
THIRUVANANTHAPURAM, PIN - 695004
4 DR ABOOBACKER
AGED 37 YEARS
MADANPATT HOUSE NIRAMARUTHUR PO MALAPPURAM, PIN -
676109
5 DR FAHAD P K
AGED 31 YEARS
P K HOUSE KANNAMANGALAM P O VENGARA MALAPPURAM,
PIN - 676304
BY ADV V.A.HARITHA
WA NO. 2158 OF 2024 23
2025:KER:31947
RESPONDENT(S):
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO, MULAKUNNATHKAV, THRISSUR,,
PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE (P.O), MULANKUNNATHUKAVU, THRISSUR,, PIN
- 680592
3 NATIONAL MEDICAL COMMISSION,
POCKET-14, SECTOR-8, DWARAKA PHASE-1, NEW
DELHI,REPRESENTED BY ITS DIRECTOR, PIN - 110077
4 GOVERNMENT MEDICAL COLLEGE,
KOZHIKODE MEDICAL COLLEGE JUNCTION, MAVOOR ROAD,
KOZHIKODE, KERALA, REPRESENTED BY ITS PRINCIPAL,,
PIN - 673008
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 24
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1375 OF 2025
PETITIONER/S:
1 DR. VARSHA VIJAYAN
AGED 32 YEARS
VARSHA, THACHOTTUKAVU, MALAYINKIL P O TRIVANDRUM,KERALA,
PIN - 695571
2 DR.S.MADHURA GEETHA
AGED 30 YEARS
210/234 KRR NAGAR, 5TH STREET, THENI, TAMILNADU, PIN -
625531
3 DR. MAMATHA MOHAN
AGED 30 YEARS
18/480A, CHANEPARAMBU HOUS,E WATERLAND ROAD, PALLURUTHY
NADA, ERNAKULAM., PIN - 682006
4 DR. RAEES MOHAMMED K
AGED 32 YEARS
KINANGATTIL HOUSE, THIRUVEGAPPURA P.O PALAKKAD DT., PIN -
679304
5 DR. KINANA BIN UBAID T
AGED 34 YEARS
KINANA BIN UBAID T, KINAN MANZIL, THALAKKODAN HOUSE,
CHERANGAKUNDU, KAVANUR PO, MALAPPURAM, PIN - 673639
BY ADVS.
V.A.HARITHA
MIDHUNA BHASKAR
WA NO. 2158 OF 2024 25
2025:KER:31947
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO,MULAKUNNATHKAV,THRISSUR, PIN -
680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,MEDICAL
COLLEGE (P.0),MULANKUNNATHKAVU,THRISSUR., PIN -
680592
3 NATIONAL MEDICAL COMMISSION
POCKET-14,SECTOR-8,DWARAKA PHASE-1,NEW
DELHI,REPRESENTED BY ITS DIRECTOR., PIN - 110077
4 GOVERNMENT MEDICAL COLLEGE,KANNUR
PARIYARAM MEDICAL COLLEGE
P.O,KANNUR,KERALA,REPRESENTED BY ITS PRINCIPAL,
PIN - 670503
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 26
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 176 OF 2025
AGAINST THE JUDGMENT IN WP(C) NO.37498 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/PETITIONERS 1, 3 AND 4:
1 DR.INSIA JABBAR
AGED 29 YEARS
D/O.JABBAR, AYSHA BHAVAN, ARPPOKARA, GANDHI
NAGAR, KOTTAYAM, PIN - 686008
2 DR.ROSHAN THOMAS SENAPATHY
AGED 28 YEARS
S/O.GEORGE.K.SENAPATHAY, RAPPADI M P R A 49,
KALATHIL LANE, MURINJAPPALAM, THIRUVANANTHAPURAM
-, PIN - 695011
3 DR.SINAN MUHAMMAD A
AGED 31 YEARS
S/O.ABDUL SALAM, PUNNAVILA VADAKKATHIL,
VADAKKANAD P.O, KAREEPRA, KOLLAM -, PIN - 691509
BY ADVS.
V.A.HARITHA
MIDHUNA BHASKAR
WA NO. 2158 OF 2024 27
2025:KER:31947
RESPONDENT(S)/RESPONDENTS AND 2ND PETITIONER:
1 THE SECRETARY
NATIONAL MEDICAL COMMISSION, POCKET 14, SECTOR 8,
DWARAKA, NEW DELHI, PIN - 100077
2 THE VICE CHANCELLOR
KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS),
THRISSUR -, PIN - 680596
3 THE REGISTRAR
KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS),
THRISSUR -, PIN - 680596
4 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS),
THRISSUR -, PIN - 680596
5 THE PRINCIPAL
TRAVANCORE MEDICAL COLLEGE, MYLAPORE, THATTAMALA,
P.O, KOLLAM -, PIN - 691020
6 DR.SHARMEELA.E.M
AGED 29 YEARS
D/O.E.H.MUHAMMED SADIK, EDAMANA, VYASAPURAM,
PANANGAD, KUMBALAM, ERNAKULAM -, PIN - 682506
BY ADVS.
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 28
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2649 OF 2025
PETITIONER/S:
DR. KRISHNA VENI. P.S
AGED 29 YEARS
D/O. T.G. SUBHASH, LEKSHMI KRIPA, MATHRIKA NAGAR
123, ULIYAKOVIL. P.O., KOLLAM DISTRICT, KERALA,
PIN - 691019
BY ADVS.
C.P.UDAYABHANU
NAVANEETH.N.NATH
RASSAL JANARDHANAN A.
ABHISHEK M. KUNNATHU
BOBAN PALAT
P.U.PRATHEESH KUMAR
P.R.AJAY
K.U.SWAPNIL
PRANAV USHAKAR
SWETHA BIJUMON
RESPONDENT/S:
1 THE REGISTRAR
KERALA UNIVERSITY OF HEALTH SCIENCE, MEDICAL
COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
WA NO. 2158 OF 2024 29
2025:KER:31947
2 THE PRINCIPAL
GOVERNMENT MEDICAL COLLEGE, THIRUVANANTHAPURAM
MEDICAL COLLEGE, ULLOOR - AKKULAM ROAD, PIN -
695011
3 THE DIRECTOR
NATIONAL MEDICAL COMMISSION POCKET 14, SECTOR 8,
DWARAKA PHASE - I, NEW DELHI, PIN - 110077
4 THE CONTROLLER OF EXAMINATION
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 30
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2738 OF 2025
PETITIONER/S:
1 DR. MYSA ABDUL AZEEZ V
AGED 34 YEARS
D/O. ABDUL AZEEZ V., VELLATHUR HOUSE,
THRIKKANDIYUR P.O., TIRUR, MALAPPURAM DISTRICT,
PIN - 676104
2 DR. AARCHA MOHAN
AGED 35 YEARS
MUTHUMARATHIL HOUSE, NELLIKALA MALLAPUZHASSERY,
PATHANAMTHITTA, PIN - 689643
3 DR. THUSHARA K. THAMPY
AGED 32 YEARS
KALARIKUNEL, ONAMTHURUTHU VILLAGE, CHAMAKALA,
KOTHANALLOOR, CHAMAKALA, KOTTAYAM DISTRICT, PIN -
686603
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
KAVYA VARMA M. M.
WA NO. 2158 OF 2024 31
2025:KER:31947
RESPONDENT/S:
1 THE NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-I, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
3 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR., PIN -
680592
4 SREE GOKULAM MEDICAL COLLEGE AND RESEARCH
FOUNDATION
AALAMTHARA,-BHOOTHAMADAKKI ROAD, VENJARAMMOODU
P.O., NELLANAD, THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY THE PRINCIPAL, PIN - 695607
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
TONY GEORGE KANNANTHANAM
P.SREEKUMAR (SR.)(K/410/1994)
THOMAS GEORGE(K/000407/1990)
AJITH GEORGE KOOLA(K/862/2025)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 32
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2926 OF 2025
PETITIONER/S:
1 DR. ANJALI VARMA
AGED 32 YEARS
D/O. RAVEENDRAN M.K., RESIDING AT AISWARYA,
VELLODY COMPLEX, MANKADA, MALAPPURAM DISTRICT,
PIN - 679324
2 DR. AHANA SALAM
AGED 34 YEARS
D/O. K.H. SALAM, RESIDING AT AHANA, KOLLIYIL
HOUSE, KUNNUKARA P.O., ALUVA, ERNAKULAM DISTRICT,
PIN - 683578
3 DR. NITU K. JANARDHANAN
AGED 35 YEARS
D/O. DR. K. JANARDHANAN, RESIDING AT KAKKOTHU
HOUSE, MEENANGADI P.O., WAYANAD DISTRICT, PIN -
673591
4 DR. SAJNAS N.,
AGED 33 YEARS
D/O. A. NAZIM, RESIDING AT SAJNAS COTTAGE,
ELAMPAZHANNOOR P.O., KADAKKAL, KOLLAM, PIN -
691534
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
KAVYA VARMA M. M.
SILPA SREEKUMAR
WA NO. 2158 OF 2024 33
2025:KER:31947
RESPONDENT/S:
1 THE NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-I, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4 KMCT MEDICAL COLLEGE
MANASSERY, MUKKAM, KOZHIKKODE DISTRICT,
REPRESENTED BY THE PRINCIPAL, PIN - 673602
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 34
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2159 OF 2024
AGAINST THE JUDGMENT IN WP(C) NO.39563 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/PETITIONERS:
1 DR ANJANA RAMESHAN
AGED 27 YEARS
D/O RAMESHAN N.C., AKSHAYA HOUSE, PODUVACHERY
P.O., KANNUR, PIN - 670621
2 DR NADIR SHAJAN ABDIN
AGED 30 YEARS
S/O SHAJAN SAINUL ABDIN, TC 31/1193(1), THARA-
116, THAZHASERRY LANE, PALKULANGARA P.O., PETTAH,
THIRUVANANTHAPURAM, PIN - 695024
3 DR NIDHUN P. KRISHNAN
AGED 38 YEARS
S/O P. KRISHNAN, ‘KRISHNA HOUSE,
KOYITHANATH PARAMBA, MAYANAD P.O., KOZHIKODE, PIN
- 673008
4 DR JIJIN J.U.,
AGED 28 YEARS
S/O JOHN C., POONTHOTTAM, KULATHAMAL,
CHAIKOTTUKONAM P.O., THIRUVANANTHAPURAM, PIN -
695122
WA NO. 2158 OF 2024 35
2025:KER:31947
5 DR GREESHMA SIVAN
AGED 32 YEARS
/O S. SIVANKUTTY PILLAI, DHANYA, PUTHUKKADU P.O.,
CHAVARA, KOLLAM, PIN - 691585
6 DR AISHA HASSAN
AGED 33 YEARS
W/O DR ABDUL SAMEEH M., MOIDEENKHAUAKATH HOUSE,
NEDIYERI COLONY, TIRURANGADI P.O., TIRURANGADI,
MALAPPURAM, PIN - 676306
7 DR FASNA UMMERKUTTY
AGED 35 YEARS
W/O DR JAWHAR E.A., JIBIN MAHAL, ANUGRAHA
GARDENS, P.O. PULLAZHI, THRISSUR, PIN - 680012
8 DR S. REXY CHARLES
AGED 33 YEARS
D/O CHARLES FISION THANKARAJ, TC 11/1408, CHARLES
BHAVAN, BAINS COMPOUND, NANTHANCODE,
THIRUVANANTHAPURAM, PIN - 695003
9 DR GAYATHRY RAJASEKHARAN
AGED 30 YEARS
D/O C. RAJASEKHARAN, TC 15/1543-1, M.P. APPAN
NAGAR, VAZHUTHACAUD, THYCAUD P.O.,
THIRUVANANTHAPURAM, PIN - 695014
10 DR ANAMIKA
AGED 31 YEARS
D/O ANIL KUMAR P., ‘THRIVENI', VENGASSERI
POST, OTTAPALAM, PALAKKAD, PIN - 679516
11 DR SHAHINA P.K
AGED 30 YEARS
D/O ABDUL GAFOOR P.K., ASLAM MANZIL, KOTTUPADAM,
VAZHAYOOR P.O., ERANAD, MALAPPURAM, PIN - 673633
12 DR VARIDA NASREEN M.P.
AGED 35 YEARS
W/O DR NAZIMUDDEEN V., VAKKAYIL HOUSE, ALATHIYUR
P.O., MALAPPURAM, PIN - 676102
WA NO. 2158 OF 2024 36
2025:KER:31947
13 DR SUMANAATH KUNHIMOHAMED
AGED 30 YEARS
D/O KUNHIMOHAMED, MUTHANIKKAD HOUSE,
THALAKKADATHUR P.O., TIRUR, MALAPPURAM, PIN -
676103
14 DR SHEETHU J.S
AGED 30 YEARS
D/O P. JAYALAL, SRUTHILAYAM, TAGORE GARDEN,
CHAMPAYIL ROAD, NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695121
15 DR SINDHU KRISHNAN
AGED 41 YEARS
D/O DR K. KRISHNAN, ‘SREE SHYLAM', 13TH
STREET, 329, HARINAGAR, POONKUNNAM, THRISSUR, PIN
- 680002
16 DR SHERIN LATHEEF
AGED 29 YEARS
D/O ABDUL LATHEEF M.M., MULAKKAMPILLIL HOUSE,
PADAMUGAL, KAKKANAD, KOCHI, PIN - 682030
17 DR DEEPAK S. NAIR
AGED 29 YEARS
S/O M.N. SREEKUMAR, SREEDEEPAM, TEJAS NAGAR,
PAZHAVEEDU P.O., ALAPPUZHA, PIN - 688009
18 DR SYAM B. UNNITHAN
AGED 29 YEARS
S/O K.B.K. UNNITHAN, SMRA 23, MANIBHAVAN LANE,
SASTHAMANGALAM, THIRUVANANTHAPURAM, PIN - 695010
19 DR GOPIKA SYAMSUNDAR
AGED 26 YEARS
D/O SYAMSUNDAR, SAMRIDDHI, SRM ROAD, KOCHI, PIN -
682018
20 DR ANJALI KRISHNA
AGED 28 YEARS
D/O P. KRISHNAKUMARJI, KRISHNA SUDHA,
KADAKKARAPPALLY P.O., CHERTHALA, ALAPPUZHA, PIN -
688529
WA NO. 2158 OF 2024 37
2025:KER:31947
21 DR AZHAR ABDULLA
AGED 29 YEARS
S/O ABDULLA KOYA, KALEEKKAL HOUSE, NEAR M.S.M.
COLLEGE, KAYAMKULAM P.O., ALAPPUZHA, PIN - 690502
22 DR VISAKH J.B
AGED 33 YEARS
S/O JAYAKUMAR P., JAYA MANDIRAM, KOVILLOOR
AMBALAM, MANALI P.O., THIRUVANANTHAPURAM, PIN -
695505
23 DR CHITHRA V
AGED 32 YEARS
D/O. B. RAMACHANDRAN, DEPARTMENT OF COMMUNITY
MEDICINE, DR. SMCSI MEDICAL COLLEGE, KARAKONAM,
THIRUVANANTHAPURAM, RESIDING AT MANJINATTU HOUSE,
CHINGOLI P.O., KARTHIKAPPALLY, ALAPPUZHA, PIN -
690532
24 DR MINNU ELZA VARGHESE
AGED 30 YEARS
D/O VARGHESE T.V., THELAPPILLY HOSE, DESOM P.O.,
ALUVA, ERNAKULAM DISTRICT, PIN - 683103
25 DR JAYALAKSHMI R.,
AGED 27 YEARS
D/O RAJU P.K., PUNNOKANDATHIL HOUSE, KIDANGOOR
P.O., KINRA-4, ANGAMALY, ERNAKULAM DISTRICT, PIN
- 683972
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
KAVYA VARMA M. M.
RESPONDENT(S)/RESPONDENTS:
1 THE NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-I, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
WA NO. 2158 OF 2024 38
2025:KER:31947
2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4 GOVERNMENT MEDICAL COLLEGE
GANDHI NAGAR, KOTTAYAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 686008
5 GOVERNMENT MEDICAL COLLEGE
THRISSUR, MULANKUNNATHUKAVU, THRISSUR,
REPRESENTED BY ITS PRINCIPAL, PIN - 680592
6 MES ACADEMY OF MEDICAL SCIENCES
VALANCHERY - NILAMBUR ROAD, PALACHODE POST,
MALAPARAMBA, PERINTHALMANNA, KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN -
679321
7 DR. SMCSI MEDICAL COLLEGE
KARAKKONAM, PARASSALA VELLARADA ROAD, KARAKONAM
P.O, THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 695504
8 BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL
THIRUVALLA, PATHANAMTHITTA DISTRICT, REPRESENTED
BY ITS PRINCIPAL, PIN - 689691
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 39
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2164 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.41172 OF
2024 OF HIGH COURT OF KERALA
APPELLANT(S)/PETITIONER:
DR. SHAIK SHARMILA TAJ
AGED 27 YEARS
ADMISSION NO. P13/2021 - KOTTAYAM MEDICAL
COLLEGE, AGED 27 YEARS, W/O RIZWAN, RESIDING AT
ANJALI, ARPOOKARA EAST P.O, KOTTAYAM, PIN -
686008
BY ADVS.
S.VISHNU
LILIN LAL
RESPONDENT(S)/RESPONDENTS 1 TO 4:
1 KERALA UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR,
REPRESENETED BY THE REGISTRAR, PIN - 680592
2 GOVERMENT MEDICAL COLLEGE, KOTTAYAM
GANDHINAGAR, KOTTAYAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 686008
WA NO. 2158 OF 2024 40
2025:KER:31947
3 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA PHASE - I, NEW
DELHI, REPRESENTED BY ITS DIRECTOR, PIN - 110077
4 THE CONTROLLER OF EXAMINATION
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 41
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2166 OF 2024
AGAINST THE JUDGMENT IN WP(C) NO.39534 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/PETITIONERS:
1 DR. JYOTHI K. NAIR
AGED 31 YEARS
D/O C. KUNJUKRISHNA PILLAI, PERINGELIL
PUTHENVEEDU, KARUKONE P.O., VELLARAMKULAM,
ANCHAL, KOLLAM, PIN - 691306
2 DR. SANA ROSE SUNNY
AGED 31 YEARS
D/O TESSY SUNNY, PARAVARA HOUSE, SAHAKARNA ROAD,
EDAPPALLY P.O., KOCHI, PIN - 682024
3 DR ANJALI A.S
AGED 28 YEARS
D/O SAJEEV B., THEKKADATHU PADINJATTATHIL,
MATHILIL P.O., KOLLAM, PIN - 691601
4 DR KAJINI REBECCA
AGED 28 YEARS
D/O CH SALEO MAO, RABUNAMAI VILLAGE, P.O.MAO,
SENAPATI DISTRICT, MANIPUR, PIN - 795150
WA NO. 2158 OF 2024 42
2025:KER:31947
5 DR ASWIN V
AGED 30 YEARS
S/O C. VIJAYAKUMAR, POURNAMI, H. NO. 126, SNRA,
VAZHAYILA, PALAM IN, KUDAPPANAKUNNU P.O.,
THIRUVANANTHAPURAM, PIN - 695043
6 DR ZAYANA S
AGED 31 YEARS
D/O SHABUDDIN C., ‘GEM' PUSHOPRAM ROAD,
ERANHIKKAL P.O., KOZHIKODE, PIN - 673303
7 DR BASILA S. BAVA
AGED 32 YEARS
D/O SALIM B., BAVA HOUSE, MANNADY P.O., ADOOR,
PATHANAMTHITTA, PIN - 691530
8 DR SHERMIA JAMES
AGED 42 YEARS
D/O JAMES P.K., PAREKATTIL HOUSE, VANNAPURAM
P.O., IDUKKI, PIN - 685607
9 DR DEVI RAJENDRAN
AGED 29 YEARS
D/O RAJENDRAN P.O., PATHIL CHIRA, VIZYAMBHAGOM
P.O., ALAPPUZHA, PIN - 688005
10 DR SUBHA T.,
AGED 28 YEARS
D/O THIAGARAJAN P., 23A NARAYANAN STREET
EXTENSION, PERAMANUR P.O., SALEM, TAMIL NADU, PIN
- 636007
11 DR PAWAN J. NATH
AGED 29 YEARS
S/O JITHENDRANATH K., KARUTHEDATH HOUSE, ERENHOLI
P.O., THALASSERY, KANNUR, PIN - 670107
12 DR DEVIPRIYA N.V.
AGED 27 YEARS
D/O VELAYUDHAN N.K., NAMBIDIPARAMBIL HOUSE,
RAMAPURAM ROAD, KATTAKAMPAL P.O., THRISSUR, PIN -
680544
WA NO. 2158 OF 2024 43
2025:KER:31947
13 DR NISA MARIA T.,
AGED 29 YEARS
D/O K.C. THANKACHEN, KIDANGAYIL HOUSE, MANNUTHY
P.O., THRISSUR, PIN - 680651
14 DR GOKUL RAJ T.
AGED 29 YEARS
S/O THYAGARAJAN NAIR N., MANATHU PUTHEN VEEDU,
KIDANGANNUR P.O., MEZHUVELI, PATHANAMTHITTA, PIN
- 689514
15 DR ANDOLIKA R
AGED 27 YEARS
D/O DR R. RAVI KANNAN, DEPARTMENT OF GENERAL
SURGERY, CACHAR CANCER HOSPITAL & RESEARCH
CENTRE, MEHERPUR, SILCHAR, ASSAM, PIN - 788018
16 DR PARVATHY J
AGED 30 YEARS
D/O DR C.S. KANNADAS, SBMRA-B 34,
‘NANDANAM', BHAJANAMADOM ROAD, PEYAD P.O.,
THIRUVANANTHAPURAM, PIN - 695473
17 DR ASHA THOMAS
AGED 40 YEARS
D/O T.A. THOMAS, THADATHIL HOUSE, KANAKAPALLAM
P.O., ERUMELI, KOTTAYAM DISTRICT, PIN - 686509
18 DR HARIPRIYA N.S.,
AGED 30 YEARS
D/O HARIRAJAN PILLAI V., HARITHA SOBHANAM, PADA
SOUTH, KARUNAGAPPALLY, KOLLAM, PIN - 690518
19 DR SYAM PRASAD B
AGED 33 YEARS
S/O S. BABU, ‘SIVANANDANAM' KAIRALI NAGAR-
69(A), MANACAUD P.O., THIRUVANANTHAPURAM, PIN -
695009
20 DR. KIRAN MARIA JOHNY JOSEPH
AGED 29 YEARS
W/O JINCE JOY, MATTAN HOUSE, VELLAPAD, PALA P.O.,
KOTTAYAM, PIN - 686575
WA NO. 2158 OF 2024 44
2025:KER:31947
21 DR NAVYA S. JOY
AGED 29 YEARS
D/O JOY THOMAS KALLUVILA, JOY BHAVAN, PULAMON
P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN - 691531
22 DR NIVYA THOMAS
AGED 35 YEARS
D/O V.S. THOMAS, VILLAN PLACKAL HOUSE, KONIPADU
P.O., MELUKAVUMATTOM, KOTTAYAM, PIN - 686652
23 DR NAJLA RAHMAN
AGED 34 YEARS
D/O. P. HIFSU RAHMAN, PARUVINGAL HOUSE, EDAPPAL
P.O., MALAPPURAM, PIN - 679576
24 DR AISWARYA G
AGED 30 YEARS
D/O N.GOPAKUMAR, SRA-04, SREE GANESH,
BHAGAVATHINADA P.O., BALARAMAPURAM,
THIRUVANANTHAPURAM, PIN - 695501
25 DR VIMAL VISWANATH
AGED 40 YEARS
S/O VISWANATHAN A.R., VENGACHERRYIL HOUSE,
PARAMPUZHA P.O. (MUTTAMBALAM PART), KOTTAYAM
DISTRICT, PIN - 686004
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
KAVYA VARMA M. M.
RESPONDENT(S)/RESPONDENTS:
1 THE NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-I, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
WA NO. 2158 OF 2024 45
2025:KER:31947
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4 GOVERNMENT MEDICAL COLLEGE
GANDHI NAGAR, KOTTAYAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 686008
5 GOVERNMENT MEDICAL COLLEGE
NEAR SAT HOSPITAL, MEDICAL COLLEGE JUNCTION,
CHALAKKUZHI, THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695011
6 DR. SMCSI MEDICAL COLLEGE
KARAKKONAM, PARASSALA VELLARADA ROAD, KARAKONAM
P.O, THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 695504
7 MES ACADEMY OF MEDICAL SCIENCES
VALANCHERY - NILAMBUR ROAD, PALACHODE POST,
MALAPARAMBA, PERINTHALMANNA, KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN -
679321
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 46
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2167 OF 2024
AGAINST THE JUDGMENT DATED IN WP(C) NO.42454 OF 2024
OF HIGH COURT OF KERALA
APPELLANT(S)/PETITIONER NO.1,4,6,8,11,14, 19,34, 45, 46 IN
THE WPC:
1 GEORGE SONU
AGED 28 YEARS
PANATTUPARAMBIL HOUSE, NANDIKKARA, NEAR GRAMEENA
VAYANASALA, NANDIKKARA,PARAPPUKKARA THRISSUR
,KERALA, PIN - 680301
2 SREEJA G
AGED 29 YEARS
KANJIRAMKUZHIYIL HOUSE, CHOTTANIKKARA ,
KANAYANNUR, ERNAKULAM, PIN - 682312
3 SHAMILA
AGED 26 YEARS
KAVALACKAL,CHRUVATTOR,KOTHAMANGALAM,ERNAKULAM,
PIN - 686691
4 SAJITH C K
AGED 27 YEARS
PULIYANANDIYIL, KALLIKKANDY, THRIPPANGOLLUR ,
KANNUR, KERALA, PIN - 670693
WA NO. 2158 OF 2024 47
2025:KER:31947
5 FAIZ K K
AGED 32 YEARS
OTTUPURAKKAL, PALERY, KOZHIKODE PALERI, KERALA,
PIN - 673508
6 PALLAPU SAMPATH
AGED 27 YEARS
11-328, 1ST LANE, TELECOM NAGAR, NAGARALU,
GORANTIA P.O., GORANTIA, DIST - GUNTUR ANDHRA
PRADESH, PIN - 522034
7 GREESHMA RAJU
AGED 29 YEARS
ELAMPILLIL, VIDANGARA, MARITHAZHAM, P.O,
EDAKKATTUVAYAL, KANJIRAMATTOM, KANAYANNUR,
ERNAKULAM, PIN - 682315
8 GREESHMA JOSEPH
AGED 29 YEARS
GREESHMAM,PATTANAKKAD,ALAPPUZHA, KERALA, PIN -
688531
9 AKHIL P R
AGED 29 YEARS
ARCHANA,PADA-NORTH,KARUNAGAPPALLY,KOLLAM,KERALA,
PIN - 690518
10 RAHUL UNNIKRISHNAN
AGED 29 YEARS
PANTHALLUR LAKSHMINIVAS, KALLADIPATTA P.O.,
ONGALLUR,PALAKKAD, PIN - 679313
BY ADVS.
V.A.HARITHA
A.RAJEEV
WA NO. 2158 OF 2024 48
2025:KER:31947
RESPONDENT(S)/RESPONDENTS 1TO 13 & PETITIONERS 2-3,5,7,9-
10,12-13,15-18,20-33,35-44 & 47-52 IN THE WPC:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO, MULAKUNNATHKAV, THRISSUR, PIN
- 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE (P.O), MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
3 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8,DWARAKA PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
4 GOVERNMENT TD MEDICAL COLLEGE
VANDANAM P.O., ALAPPUZHA, REPRESENTED BY ITS
PRINCIPAL, PIN - 688005
5 GOVERNMENT MEDICAL COLLEGE, KOZHIKODE
MEDICAL COLLEGE JUNCTION, MAVOOR ROAD, KOZHIKODE,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
673008
6 GOVERNMENT MEDICAL COLLEGE, KANNUR
PARIYARAM MEDICAL COLLEGE P.O., KANNUR, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 670503
7 GOVERNMENT MEDICAL COLLEGE, MANJERI
MEDICAL COLLEGE P.O., MANJERI, MALAPPURAM,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
676121
8 GOVERNMENT MEDICAL COLLEGE, THRISSUR
MEDICAL COLLEGE P.O., MULAMKUNNATHUKAVU,
THRISSUR, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 680596
9 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES
CHALAKKA, NORTH KUTHIYATHODU P.O., ERNAKULAM,
KERALA, REPRESENTED BY ITS PRINCIPLE, PIN -
683594
WA NO. 2158 OF 2024 49
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10 GOVERNMENT MEDICAL COLLEGE, THIRUVANANTHAPURAM
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPLE, PIN - 695011
11 MOUNT ZION MEDICAL COLLEGE
EZHAMKULAM P.O., ADOOR, PATHANAMTHITTA, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 691556
12 SREE GOKULAM MEDICAL COLLEGE
VENJARAMOODU P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607
13 AMALA INSTITUTE OF MEDICAL SCIENCES
AMALA NAGAR P.O., THRISSUR, KERALA, REPRESENTED
BY ITS PRINCIPAL, PIN - 680555
14 VAISAKH RAMAKRISHNAN
AGED 30 YEARS
KAZHUPARAMBIL HOUSE,PERINGOTTUKARA,
VADAKKUMMURI,THRISSUR, PIN - 680570
15 MYSA ABDUL AZEEZ .V
AGED 34 YEARS
VELLATHUR HOUSE, TRIKKANDIYUR P.O TIRUR -4,
MALAPPURAM, PIN - 676104
16 KEERTHANA AYYAN BABU
AGED 27 YEARS
8/109,ARASU
COLONY,KRISHNAPURAM,VENGALAM,KRISHNAPURAM,PERAMBA
LUR,VEPPANTHATTAI,TAMIL NADU, PIN - 621116
17 AARCHA MOHAN
AGED 35 YEARS
MUTHUMARATHIL HOUSE, PATHANAMTHITTA, NELLIKALA
MALLAPUZHASSERY, PATHANAMTHITTA, PIN - 689643
18 THUSHARA K THAMPY
AGED 32 YEARS
KALARIKUNEL ,ONAMTHURUTHU VILLAGE, CHAMAKALA,
KOTHANALLOR, CHAMAKALA, KOTTAYAM, PIN - 686603
WA NO. 2158 OF 2024 50
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19 ANAGHA DILIP
AGED 30 YEARS
DEVAYANAM, VARINJAM, EDANAD, MEENAD, KARAMCODE ,
KOLLAM, PIN - 691579
20 BHAGYASREE A
AGED 32 YEARS
TC 98/1184, SUSHAMALAYAM , MONVILA, KULATHOOR P.O
, THIRUVANANTHAPURAM , KEARALA,, PIN - 695583
21 SHIFINA SALIM
AGED 29 YEARS
OTTATHENGIL, NJETTOOR, KULANADA P.O NJETTOOR
PATHANAMTHITTA , KERALA, PIN - 689503
22 JOHN PAUL JOSE
AGED 37 YEARS
KANDAMANGALATH (H) OLAVAKKOT P.O., PALAKKAD, PIN
- 678002
23 NADEEM MOHAMMED
AGED 29 YEARS
THEKKUPURATHU (H) T B ROAD ,NEAR STADIUM JUNCTION
PATHANAMTHITTA, PIN - 689645
24 YASHITA ASHTA
AGED 28 YEARS
OPP. ASHOK NAGAR,1101 UDYAN II, K L MARWAH ROAD,
SAKINAKA, ANDHERI EAST, MUMBAI, PIN - 400072
25 SUJITH SUKUMARAN
AGED 39 YEARS
KARIPPAYIL, ALLAPRA , ALLAPRA, VENGOLA, ALLAPRA,
ERNAKULAM KERALA, PIN - 683556
26 ALLEN MICHAEL GEORGE
AGED 34 YEARS
1052(18/133), PEEDIACKAL, THATHAMPALLY WARD,
ARYAD SOUTH ( PART) , ALAPPUZHA , KERALA, PIN -
688013
WA NO. 2158 OF 2024 51
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27 ANTONY AKASH ALBERT
AGED 29 YEARS
16/320-C, OLLIPARAMBIL HOUSE, KARUVELIPADY,
THOPPUMPADY, S.O , THOPPUMPADY, ERNAKULAM, PIN -
682005
28 INSAM FAISAL
AGED 29 YEARS
PERUMPILLIL, MANKUZHY, UDUNBANNOOR, UDUNBANNOOR,
IDUKKI, PIN - 685595
29 SABEENA BASHEER
AGED 39 YEARS
NASEEMA MANZIL, THANKAYAM, NORTH THRIKKARIPUR,
KASARAGOD, PIN - 671310
30 AISHWARYA S
AGED 30 YEARS
SIVAM, PUTHUKKODE P.O, VAZHAYUR, MALAPPURAM ,
KERALA, PIN - 673633
31 ASWATHY A R
AGED 29 YEARS
KANNAMATHU THEKKATHIL, ULIYAKOVIL,P.O, KOLLAM,
ULIYAKOVIL, KERALA, PIN - 691019
32 KRISHNAPRIYA K
AGED 33 YEARS
SREELAYAM, PUTHANANGADI, VARANAM, ALAPPUZHA, PIN
- 688555
33 JINAN ABDUL RASHEED M
AGED 33 YEARS
ZAITHOON, PERANGALI PARAMB,THAMBURAN
ROAD,NADUVATTOM,BEYPORE,KOZHIKODE, KERALA, PIN -
673015
34 ANJU MARIYA VARGHESE
AGED 31 YEARS
KUMBUKKADU,PULIYANMALA
KATTAPPANA,PULIYANMALA,IDUKKI,KERALA, PIN -
685515
WA NO. 2158 OF 2024 52
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35 ANNLEE KOSHY
AGED 30 YEARS
PANJIKKATTIL HOUSE, KATTAPPANA P.O.,IDUKKI,
KERALA, PIN - 685508
36 MARIA BABY
AGED 28 YEARS
KOMBANATHOTTATHIL HOUSE, KOTHAMANGALAM P.O., NEAR
SUBSTATION, ERNAKULAM, PIN - 686691
37 MERIN MARIAM ROY
AGED 31 YEARS
PERUMKUNNIL, MEZHUVELI P.O.,PATHANAMTHITTA, PIN -
689507
38 AFSAL AMEEN V P
AGED 37 YEARS
VATTAPPARAMBIL,AMARAMBALAM SOUTH POST,
AMARAMBALAM , MALAPPURAM, PIN - 679339
39 M KABILAN
AGED 27 YEARS
4/108C,
KADUVAVILAI,KARANKADU,KALKULAM,KARANKAD,KANNIYAKU
MARI,TH\AMIL NADU, PIN - 629809
40 ANJANA CHANDRAN K
AGED 33 YEARS
AKSHARA THANNISSERY,KODUVAYUR PERUVEMBA
,THANNISSERI,PALAKKAD, PIN - 678501
41 AJAY KRISHNAN P V
AGED 29 YEARS
27/756,PATATHU VALAPPIL,PATTERY CROSS ROAD ,
KUTHIRAVATTOM,KOZHIKODE,KUTHIRAVATTOM,KERALA, PIN
- 673016
42 ANAGHA S
AGED 26 YEARS
MERRY LAND, INDUSTRIAL ESTATE PO,NEAR
KARAKKAMANDAPAM,THIRUVANANTHAPURAM,THIRUVANANTHAP
URAM, PIN - 695019
WA NO. 2158 OF 2024 53
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43 TEKAM VIJAYASARASWATHI
AGED 30 YEARS
PLOT 1-158/1, JATHARLA BAZAARHATHOONR, DISTRICT
ADILABAD,TELANGANA, PIN - 504304
44 SRUTHI S.NAIR
AGED 29 YEARS
MOHAN NIVAS, DNRA-142, VALLAKKADAVU,DEVINAGAR,
THIRUVANANTHAPURAM, KERALA, PIN - 695008
45 NIKHILA L N
AGED 29 YEARS
568/1,NANDANAM,MELAMCODE,PAZHAKUTTY
P.O.,NEDUMANGAD,PAZHAKUTTY,THIRUVANANTHAPURAM,KER
ALA, PIN - 695561
46 GREESHMA GOPINATH
AGED 30 YEARS
PARAPARAMBIL HOUSE,MALA,VEDAMA,MALA
P.O,THRISSUR,KERALA, PIN - 680732
47 SANILA K H
AGED 31 YEARS
KUNNATH HOUSE, PURATHUR,ALAPPAD,ALAPPAD,THRISSUR,
PIN - 680641
48 RESHMA T M
AGED 31 YEARS
PRAJITHA NIVAS, KAKKODI,KOZHIKODE,KERALA, PIN -
673611
49 C CHAWNGROLIANA
AGED 27 YEARS
COLLEGE VENG, LUNGLE, MIZORAM, PIN - 796701
50 SUMI S S
AGED 39 YEARS
T C-52/1361, AMBADI POOZHIKUNNU, INDUSTRIAL
ESTATE P.O., THIRUVANANTHAPURAM, PIN - 695019
51 SREESANTH S
AGED 33 YEARS
SREELAKAM,MUTHUVADATHUR,PURAMERI,PURAMERI,KOZHIKO
DE, PIN - 673503
WA NO. 2158 OF 2024 54
2025:KER:31947
52 DHANYA K
AGED 29 YEARS
SREELAKSHMI,KOTHAMANGALAM
KOYILANDY,PANTHALAYANI,KOYILYANDI,QUILANDY,KOZHIK
ODE, PIN - 673305
53 ATHIRA M P
AGED 29 YEARS
PERUMPALLIMANA,ANGADIPPURAM P.O.,PRATHEEKSHA
COLONY,ANGADIPPURAM,MALAPPURAM, PIN - 679321
54 AYMA MAJEED
AGED 29 YEARS
KOLATHEKAT(H),KALATHODE (PO),OLLUKKARA,THRISSUR,
PIN - 680655
55 JUBIN MATHEW
AGED 32 YEARS
KARIKUDY HOUSE,THURUTHY,P.O, VENGOOR WEST,
ERNAKULAM, PIN - 683545
BY ADVS.
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 55
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 46688 OF 2024
PETITIONER/S:
DR.PREJISHA S. JOHN
AGED 30 YEARS
D/O JOHN D'CRUZ T. C., TRINITY, ARALAMMOODU P.O.,
ATHIYANNUR(PART), THIRUVANANTHAPURAM DIST., PIN - 695123
BY ADV RAJESH. K.RAJU
RESPONDENT/S:
1 THE SECRETARY
NATIONAL MEDICAL COMMISSION, POCKET 14, SECTOR 8, DWARAKA,
NEW DELHI, PIN - 100077
2 THE REGISTRAR
KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS), THRISSUR, PIN
- 680596
3 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS), THRISSUR, PIN
- 680596
4 THE PRINCIPAL
MES MEDICAL COLLEGE & HOSPITAL, MALAPARAMBA, PALACHODE P.O,
MALAPPURAM DIST., PIN - 679338
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON 10.04.2025, ALONG
WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 56
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 46727 OF 2024
PETITIONER(S):
NEETHU ZACHARIA
AGED 29 YEARS
W/O. CIJIN C KURIAN, CHIRAYIL HOUSE, PULIKKUTTISSERY,
VAIKOM, KOTTAYAM,, PIN - 686015
BY ADVS.
AJI V.DEV
ALAN PRIYADARSHI DEV
S.SAJEEVAN
RESPONDENT(S):
1 THE KERALA UNIVERSITY OF HEALTH SCIENCES
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN - 680596
2 THE NATIONAL MEDICAL COMMISSION,
POCKET 14, SECTOR 8, DWARAKA, NEW DELHI, REPRESENTED BY ITS
DIRECTOR, PIN - 100077
3 THE VICE CHANCELLOR
KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR,, PIN -
680596
4 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR,, PIN -
680596
5 GOVERNMENT MEDICAL COLLEGE HOSPITAL
VANDANAM, ALAPPUZHA, REPRESENTED BY ITS PRINCIPAL,, PIN -
688005
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON 10.04.2025, ALONG
WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 57
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2176 OF 2024
AGAINST THE JUDGMENT IN WP(C) NO.42660 OF 2024 OF HIGH COURT OF
KERALA
APPELLANT(S)/PETITIONER NO.2 IN THE WPC:
DR.ABHIJITH DHARMARAJAN THAYYIL
AGED 30 YEARS
THAYYIL (H) EDAKKAZHIYOOR (PO) CHAVAKKAD,THRISSUR , KERALA,
PIN - 680515
BY ADVS.
V.A.HARITHA
A.RAJEEV
RESPONDENT(S)/RESPONDENTS 1-6 AND PETITIONERS NO.1 &3-4 IN THE WP(C):
1 KERALA UNIVERSITY OF HEALTH SCIENCES
NEAR THRISSUR MEDICAL COLLEGE, MULANKUNNATHUKAVU, THRISSUR,
KERALA, PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS, KERALA UNIVERSITY OF HEALTH
SCIENCES
KENEAR THRISSUR MEDICAL COLLEGE, MULANKUNNATHUKAVU,
THRISSUR,, PIN - 680596
3 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARKA PHASE 1, NEW DELHI, PIN -
110077
4 AZEEZIA MEDICAL COLLEGE
MEEYANNOOR, KOLLAM, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 691537
WA NO. 2158 OF 2024 58
2025:KER:31947
5 MES MEDICAL COLLEGE
PALACHODE, KOLATHUR P.O, MALAPPURAM, KERALA, REPRESENTED BY
ITS PRINCIPAL, PIN - 679338
6 JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE
BISHOP ALAPATT ROAD, JUBILEE MISSION PO, THRISSUR, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 680005
7 DR. DEVI. G.
AGED 32 YEARS
KOMBADIKKAL,PALAKKADAVU ROAD, NEYYATTINKARA
P.O,NEYYATTINKARA, PIN - 695121
8 DR. NIMISHA .B
AGED 34 YEARS
KANDATHIL HOUSE,EAST OF LUTHERAN HIGH SCHOOL,SOUTH
ARYAD,KOMALAPURAM,ALAPPUZHA, PIN - 688006
9 DR.JYOTHILAKSHMI R.
AGED 28 YEARS
BHAGYAJYOTHI THEKKINETH,PAPPANPADY,KOOVAPPADY, ERNAKULAM,
PIN - 683544
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025, ALONG WITH
WA.2158/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WA NO. 2158 OF 2024 59
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WA NO. 2178 OF 2024
AGAINST THE JUDGMENT IN WP(C) NO.42454 OF 2024 OF
HIGH COURT OF KERALA
APPELLANT(S)/PETITIONER NO.2,5,10,12-13,20,27-31,33,37-
39,43-44 & 52 IN THE WPC :
1 VAISAKH RAMAKRISHNAN
AGED 30 YEARS
KAZHUPARAMBIL HOUSE,PERINGOTTUKARA,
VADAKKUMMURI,THRISSUR, PIN - 680570
2 KEERTHANA AYYAN BABU
AGED 27 YEARS
3 ANAGHA DILIP
AGED 30 YEARS
DEVAYANAM, VARINJAM, EDANAD, MEENAD, KARAMCODE ,
KOLLAM, PIN - 691579
4 BHAGYASREE A
AGED 32 YEARS
TC 98/1184, SUSHAMALAYAM , MONVILA, KULATHOOR P.O
, THIRUVANANTHAPURAM , KEARALA,, PIN - 695583
5 SHIFINA SALIM
AGED 29 YEARS
OTTATHENGIL, NJETTOOR, KULANADA P.O NJETTOOR
PATHANAMTHITTA , KERALA, PIN - 689503
WA NO. 2158 OF 2024 60
2025:KER:31947
6 ALLEN MICHAEL GEORGE
AGED 34 YEARS
1052(18/133), PEEDIACKAL, THATHAMPALLY WARD,
ARYAD SOUTH ( PART) , ALAPPUZHA , KERALA, PIN -
688013
7 JINAN ABDUL RASHEED M
AGED 33 YEARS
ZAITHOON, PERANGALI PARAMB,THAMBURAN
ROAD,NADUVATTOM,BEYPORE,KOZHIKODE, KERALA, PIN -
673015
8 ANJU MARIYA VARGHESE
AGED 31 YEARS
KUMBUKKADU,PULIYANMALA
KATTAPPANA,PULIYANMALA,IDUKKI,KERALA, PIN -
685515
9 ANNLEE KOSHY
AGED 30 YEARS
PANJIKKATTIL HOUSE, KATTAPPANA P.O.,IDUKKI,
KERALA, PIN - 685508
10 MARIA BABY
AGED 28 YEARS
KOMBANATHOTTATHIL HOUSE, KOTHAMANGALAM P.O., NEAR
SUBSTATION, ERNAKULAM, PIN - 686691
11 MERIN MARIAM ROY
AGED 31 YEARS
PERUMKUNNIL, MEZHUVELI P.O.,PATHANAMTHITTA, PIN -
689507
12 M KABILAN
AGED 27 YEARS
4/108C,
KADUVAVILAI,KARANKADU,KALKULAM,KARANKAD,KANNIYAKU
MARI,TH\AMIL NADU, PIN - 629809
13 ANAGHA S
AGED 26 YEARS
MERRY LAND, INDUSTRIAL ESTATE PO,NEAR
KARAKKAMANDAPAM,THIRUVANANTHAPURAM,THIRUVANANTHAP
URAM, PIN - 695019
WA NO. 2158 OF 2024 61
2025:KER:31947
14 TEKAM VIJAYASARASWATHI
AGED 30 YEARS
PLOT 1-158/1, JATHARLA BAZAARHATHOONR, DISTRICT
ADILABAD,TELANGANA, PIN - 504304
15 SRUTHI S.NAIR
AGED 29 YEARS
MOHAN NIVAS, DNRA-142, VALLAKKADAVU,DEVINAGAR,
THIRUVANANTHAPURAM, KERALA, PIN - 695008
16 RESHMA T M
AGED 31 YEARS
PRAJITHA NIVAS, KAKKODI,KOZHIKODE,KERALA, PIN -
673611
17 C CHAWNGROLIANA
AGED 27 YEARS
COLLEGE VENG, LUNGLE, MIZORAM, PIN - 796701
18 JUBIN MATHEW
AGED 32 YEARS
KARIKUDY HOUSE,THURUTHY,P.O, VENGOOR WEST,
ERNAKULAM, PIN - 683545
BY ADV MIDHUNA BHASKAR
RESPONDENT(S)/RESPONDENTS NO.1 TO 13 & PETITIONERS NO.1,3-
4, 6-9,11,14-19,21-26, 32, 34-36, 40-42 &45-51:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE PO, MULAKUNNATHKAV, THRISSUR, PIN
- 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE (P.O), MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
3 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8,DWARAKA PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
WA NO. 2158 OF 2024 62
2025:KER:31947
4 GOVERNMENT TD MEDICAL COLLEGE
VANDANAM P.O., ALAPPUZHA, REPRESENTED BY ITS
PRINCIPAL, PIN - 688005
5 GOVERNMENT MEDICAL COLLEGE, KOZHIKODE
MEDICAL COLLEGE JUNCTION, MAVOOR ROAD, KOZHIKODE,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
673008
6 GOVERNMENT MEDICAL COLLEGE, KANNUR
PARIYARAM MEDICAL COLLEGE P.O., KANNUR, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 670503
7 GOVERNMENT MEDICAL COLLEGE, MANJERI
MEDICAL COLLEGE P.O., MANJERI, MALAPPURAM,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN -
676121
8 GOVERNMENT MEDICAL COLLEGE, THRISSUR
MEDICAL COLLEGE P.O., MULAMKUNNATHUKAVU,
THRISSUR, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 680596
9 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES
CHALAKKA, NORTH KUTHIYATHODU P.O., ERNAKULAM,
KERALA, REPRESENTED BY ITS PRINCIPLE, PIN -
683594
10 GOVERNMENT MEDICAL COLLEGE, THIRUVANANTHAPURAM
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPLE, PIN - 695011
11 MOUNT ZION MEDICAL COLLEGE
EZHAMKULAM P.O., ADOOR, PATHANAMTHITTA, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 691556
12 SREE GOKULAM MEDICAL COLLEGE
VENJARAMOODU P.O., THIRUVANANTHAPURAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607
13 AMALA INSTITUTE OF MEDICAL SCIENCES
AMALA NAGAR P.O., THRISSUR, KERALA, REPRESENTED
BY ITS PRINCIPAL, PIN - 680555
WA NO. 2158 OF 2024 63
2025:KER:31947
14 GEORGE SONU
AGED 28 YEARS
PANATTUPARAMBIL HOUSE, NANDIKKARA, NEAR GRAMEENA
VAYANASALA, NANDIKKARA,PARAPPUKKARA THRISSUR
,KERALA, PIN - 680301
15 MYSA ABDUL AZEEZ .V
AGED 34 YEARS
VELLATHUR HOUSE, TRIKKANDIYUR P.O TIRUR -4,
MALAPPURAM, PIN - 676104
16 SREEJA G
AGED 29 YEARS
KANJIRAMKUZHIYIL HOUSE, CHOTTANIKKARA ,
KANAYANNUR, ERNAKULAM, PIN - 682312
17 SHAMILA
AGED 26 YEARS
KAVALACKAL,CHRUVATTOR,KOTHAMANGALAM,ERNAKULAM,
PIN - 686691
18 AARCHA MOHAN
AGED 35 YEARS
MUTHUMARATHIL HOUSE, PATHANAMTHITTA, NELLIKALA
MALLAPUZHASSERY, PATHANAMTHITTA, PIN - 689643
19 SAJITH C K
AGED 27 YEARS
PULIYANANDIYIL, KALLIKKANDY, THRIPPANGOLLUR ,
KANNUR, KERALA, PIN - 670693
20 THUSHARA K THAMPY
AGED 32 YEARS
KALARIKUNEL ,ONAMTHURUTHU VILLAGE, CHAMAKALA,
KOTHANALLOR, CHAMAKALA, KOTTAYAM, PIN - 686603
21 FAIZ K K
AGED 32 YEARS
OTTUPURAKKAL, PALERY, KOZHIKODE PALERI, KERALA,
PIN - 673508
WA NO. 2158 OF 2024 64
2025:KER:31947
22 PALLAPU SAMPATH
AGED 27 YEARS
11-328, 1ST LANE, TELECOM NAGAR, NAGARALU,
GORANTIA P.O., GORANTIA, DIST - GUNTUR ANDHRA
PRADESH, PIN - 522034
23 JOHN PAUL JOSE
AGED 37 YEARS
KANDAMANGALATH (H) OLAVAKKOT P.O., PALAKKAD, PIN
- 678002
24 NADEEM MOHAMMED
AGED 29 YEARS
THEKKUPURATHU (H) T B ROAD ,NEAR STADIUM JUNCTION
PATHANAMTHITTA, PIN - 689645
25 YASHITA ASHTA
AGED 28 YEARS
OPP. ASHOK NAGAR,1101 UDYAN II, K L MARWAH ROAD,
SAKINAKA, ANDHERI EAST, MUMBAI, PIN - 400072
26 SUJITH SUKUMARAN
AGED 39 YEARS
KARIPPAYIL, ALLAPRA , ALLAPRA, VENGOLA, ALLAPRA,
ERNAKULAM KERALA, PIN - 683556
27 GREESHMA RAJU
AGED 29 YEARS
ELAMPILLIL, VIDANGARA, MARITHAZHAM, P.O,
EDAKKATTUVAYAL, KANJIRAMATTOM, KANAYANNUR,
ERNAKULAM, PIN - 682315
28 ANTONY AKASH ALBERT
AGED 29 YEARS
16/320-C, OLLIPARAMBIL HOUSE, KARUVELIPADY,
THOPPUMPADY, S.O , THOPPUMPADY, ERNAKULAM, PIN -
682005
29 INSAM FAISAL
AGED 29 YEARS
PERUMPILLIL, MANKUZHY, UDUNBANNOOR, UDUNBANNOOR,
IDUKKI, PIN - 685595
WA NO. 2158 OF 2024 65
2025:KER:31947
30 SABEENA BASHEER
AGED 39 YEARS
NASEEMA MANZIL, THANKAYAM, NORTH THRIKKARIPUR,
KASARAGOD, PIN - 671310
31 AISHWARYA S
AGED 30 YEARS
SIVAM, PUTHUKKODE P.O, VAZHAYUR, MALAPPURAM ,
KERALA, PIN - 673633
32 ASWATHY A R
AGED 29 YEARS
KANNAMATHU THEKKATHIL, ULIYAKOVIL,P.O, KOLLAM,
ULIYAKOVIL, KERALA, PIN - 691019
33 KRISHNAPRIYA K
AGED 33 YEARS
SREELAYAM, PUTHANANGADI, VARANAM, ALAPPUZHA, PIN
- 688555
34 AFSAL AMEEN V P
AGED 37 YEARS
VATTAPPARAMBIL,AMARAMBALAM SOUTH POST,
AMARAMBALAM , MALAPPURAM, PIN - 679339
35 GREESHMA JOSEPH
AGED 29 YEARS
GREESHMAM,PATTANAKKAD,ALAPPUZHA, KERALA, PIN -
688531
36 ANJANA CHANDRAN K
AGED 33 YEARS
AKSHARA THANNISSERY,KODUVAYUR PERUVEMBA
THANNISSERI,PALAKKAD, PIN - 678501
37 AJAY KRISHNAN P V
AGED 29 YEARS
27/756,PATATHU VALAPPIL,PATTERY CROSS ROAD ,
KUTHIRAVATTOM,KOZHIKODE,KUTHIRAVATTOM,KERALA, PIN
- 673016
WA NO. 2158 OF 2024 66
2025:KER:31947
38 NIKHILA L N
AGED 29 YEARS
568/1,NANDANAM,MELAMCODE,PAZHAKUTTY
P.O.,NEDUMANGAD,PAZHAKUTTY,THIRUVANANTHAPURAM,KER
ALA, PIN - 695561
39 GREESHMA GOPINATH
AGED 30 YEARS
PARAPARAMBIL HOUSE,MALA,VEDAMA,MALA
P.O,THRISSUR,KERALA, PIN - 680732
40 SANILA K H
AGED 31 YEARS
KUNNATH HOUSE, PURATHUR,ALAPPAD,ALAPPAD,THRISSUR,
PIN - 680641
41 AKHIL P R
AGED 29 YEARS
ARCHANA,PADA-NORTH,KARUNAGAPPALLY,KOLLAM,KERALA,
PIN - 690518
42 RAHUL UNNIKRISHNAN
AGED 29 YEARS
PANTHALLUR LAKSHMINIVAS, KALLADIPATTA P.O.,
ONGALLUR,PALAKKAD, PIN - 679313
43 SUMI S S
AGED 39 YEARS
T C-52/1361, AMBADI POOZHIKUNNU, INDUSTRIAL
ESTATE P.O., THIRUVANANTHAPURAM, PIN - 695019
44 SREESANTH S
AGED 33 YEARS
SREELAKAM,MUTHUVADATHUR,PURAMERI,PURAMERI,KOZHIKO
DE, PIN - 673503
45 DHANYA K
AGED 29 YEARS
SREELAKSHMI,KOTHAMANGALAM
KOYILANDY,PANTHALAYANI,KOYILYANDI,QUILANDY,KOZHIK
ODE, PIN - 673305
WA NO. 2158 OF 2024 67
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46 ATHIRA M P
AGED 29 YEARS
PERUMPALLIMANA,ANGADIPPURAM P.O.,PRATHEEKSHA
COLONY,ANGADIPPURAM,MALAPPURAM, PIN - 679321
47 AYMA MAJEED
AGED 29 YEARS
KOLATHEKAT(H),KALATHODE (PO),OLLUKKARA,THRISSUR,
PIN - 680655
BY ADVS.
Binny Thomas
K.S.PRENJITH KUMAR
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT APPEAL HAVING BEEN HEARD ON 10.04.2025,
ALONG WITH WA.2158/2024 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 2158 OF 2024 68
2025:KER:31947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 46798 OF 2024
PETITIONER(S):
1 DR.ARYA S
AGED 30 YEARS
D/O. N. SASIKUMAR, RESIDING AT ‘ANJALI',
KUDASSANADU P.O., POOZHIKKADU, PANDALAM,
PATHANAMTHITTA, PIN - 689501
2 DR.AARAN SURESH S
AGED 31 YEARS
S/O. SURESH KUMAR, RESIDING AT KATTIL VEEDU
MAKAYIRAM, T.C.76/2399-1, KIZHAKKATHIL JUNCTION,
ANAYARA P.O., THIRUVANANTHAPURAM., PIN - 695029
3 DR. ANUJA PADIKKAL A
AGED 34 YEARS
D/O. P. ANIL PADIKKAL, RESIDING AT
‘PADIKKAL', JAWAN JUNCTION, MUNDAKKAL,
KOLLAM P.O., KOLLAM DISTRICT., PIN - 691001
4 DR.ASHA ARAVIND S
AGED 39 YEARS
C/O. SUBRAMONY S, RESIDING AT 11B, GOLDEN HEAVEN
APARTMENT, FRIENDS LANE, VAZHAKKALA, KAKKANAD,
ERNAKULAM., PIN - 682030
5 DR. MD. JISHAN ALI
AGED 30 YEARS
S/O. MD. JAFAR ALI, AGED 30 YEARS, RESIDING AT
KUSHMANDI, SOUTH DINAJPUR, WEST BENGAL, PIN -
733132
WA NO. 2158 OF 2024 69
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6 DR. VIKRAM J
AGED 28 YEARS
S/O. JAYARAMAN, AGED 28 YEARS, RESIDING AT HOUSE
NO. 196, PERUMAL KOVIL STREET, SIKKATHAMBUR
NORTH, TIRUCHITAPPALLI, THURAIYUR, TAMIL NADU,
PIN - 621008
7 DR. AMALA P. SAJU
AGED 29 YEARS
D/O. SAJU, AGED 29 YEARS, RESIDING AT PANAKKAL,
METHALA, METHALA P.O., ASAMANNOOR, ERNAKULAM, PIN
- 683545
8 DR. JISHNU KRISHNAN
AGED 29 YEARS
S/O.KRISHNAKUMAR, RESIDING AT KURATTIMALAYIL
HOUSE, THIRUMOOLAPURAM P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689115
9 DR. ADHILA K.M
AGED 32 YEARS
D/O. SHEHAZAD K MOHAMED, KULATHINGAL PEEDIKAYIL
HOUSE, ATHANI P.O., MINALUR, THRISSUR,, PIN -
680581
10 DR. AMITTA RACHEL SANTHOSH
AGED 29 YEARS
D/O. SANTHOSH GEORGE, RESIDING AT ELANJICKAL
HOUSE, PARIYARAM P.O., ATTACHIRA, VAKATHANAM,
PUTHUPPALLY, KOTTAYAM,, PIN - 686021
BY ADVS.
SAYED MANSOOR BAFAKHY THANGAL
RAHUL KRISHNAN R.
INDUKALA R.P.
WA NO. 2158 OF 2024 70
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RESPONDENT/S:
1 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE 1- NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE KERALA UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR,
REPRESENTED BY ITS REGISTRAR, PIN - 680592
3 THE CONTROLLER OF EXAMINATIONS
MEDICAL COLLEGE P.O, MULANKUNNATHUKAVU, THRISSUR,
REPRESENTED BY ITS REGISTRAR, PIN - 680592
4 REGIONAL CANCER CENTRE
MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 695011
5 GTD MEDICAL COLLEGE
VANDANAM, ALAPUZHA DISTRICT, REPRESENTED BY ITS
PRINCIPAL, PIN - 688005
6 GOVERNMENT MEDICAL COLLEGE,
MULANKUNNATHUKAVU, THRISSUR DISTRICT, REPRESENTED
BY ITS PRINCIPAL, PIN - 680596
7 GOVERNMENT MEDICAL COLLEGE
MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695011
8 GOVERNMENT MEDICAL COLLEGE
GANDHI NAGAR, ARPOOKARA, KOTTAYAM, REPRESENTED BY
ITS PRINCIPAL, PIN - 686008
BY ADVS.
K.S.PRENJITH KUMAR
Binny Thomas
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING BEEN HEARD ON
10.04.2025, ALONG WITH WA.2158/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
[WA Nos.2158/2024, 81/2025, 98/2025, 1135/2025, 1304/2025, 1361/2025, 1375/2025, 176/2025, 2649/2025, 2738/2025, 2926/2025, 2159/2024, 2164/2024, 2166/2024, 2167/2024, 46688/2024, 46727/2024, 2176/2024, 2178/2024, 46798/2024] Amit Rawal, J.
This order shall dispose of twenty (20) writ appeals preferred against the common judgment dated 18.12.2024 disposing of various writ petitions whereby the appellants- petitioners were not successful in assailing the circular dated 22.5.2024 of the University called Kerala University of Health Science (KUHS) imposing a condition of having minimum 80% attendance in the total course period with at least 80% attendance in the Final year to satisfy the requirement of attendance to appear for the University examinations, in defiance to the regulations of 2023, promulgated Post Graduate Medical Education Regulations, 2023 (PGMER, 2023) vide notification dated 29.12.2023 by the National Medical Commission for adjudication of the controversy.
2. Succinctly, the facts in brief are enumerated herein below:
WA NO. 2158 OF 2024 72
2025:KER:31947 All the appellants-petitioners are Doctors, who have obtained admission for Post Graduate Courses in various Medical Colleges in the State affiliated with the University for the academic year 2021-2022. On the basis of the allotment by the Centralized authority appointed by the State and Central Government. The details of the courses being pursued by the different petitioners have been given in paragraph 1 of the writ petition which is not relevant for the adjudication of the lis.
From the academic year 2021-2022, the competent authority had decided to conduct four rounds of all India quota counseling for NEET - Undergraduate and Post Graduate as per the modified Scheme. The said scheme came into consideration before the Supreme Court in SLP (C) No.10487 of 2021 and during the pendency of the matter, the Hon'ble court was informed that the modified scheme shall be implemented for the year 2021-2022 for admissions to NEET- Undergraduate and Post Graduate.
3. The National Medical Commission caused a notification dated 11.1.2022 intimating that academic session for the broad specialty courses for the year 2021 shall commence from 1.2.2022.
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4. The National Medical Commission promulgated a notification dated 29.12.2023 called Post Graduate Medical Education Regulations (PGMER, 2023) and as per clause 5.5 of the regulation dealing with leave rules for Post Graduate Students prescribing that a candidate shall be able to appear in the examination if one has 80% of the attendance. The aforementioned clarification came in pursuance of the clause 5.5 mentioning that if the candidates avails the leave in excess of permitted number of days, his or her term of course shall be extended by same number of days to complete the 'training period'. Thus what is deduced is the 'examination' and training period' are two different stages. The aforementioned notification was clarified by the respondent vide public notice dated 10.4.2024 and in response to query No.2, it was clarified that total days in a three year course will be 1095 days and the total working days will be 939 days after deducting weekly off ie., 156 days. The student thus would require 80% of attendance of working days ie., 751 days of 939 days for appearing in the 'examination'. However, the training period will be extended by the same number of days for which the maternity / paternity leave or total excess casual leave has been WA NO. 2158 OF 2024 74 2025:KER:31947 availed in three (3) years.
5. The Kerala University of Health Sciences vide Circular dated 25.7.2024 on the subject of KUHS-Exam-Medical (A)- Medical PG Degree/Diploma R&S Examinations (Regular applicable for 2021 Admission) - Commencement of Examination - reg. clarified that the tentative examination calendar for the Academic Year 2024-25, the Medical PG Degree/Diploma Regular & Supplementary Examination for 2021 Admission was scheduled on 10 th March, 2025. It was issued on the basis of the direction of the National Medical Commission (NMC). On 22.5.2024, KUHS vide impugned circular introduced a different condition ie., alien to the condition promulgated by the National Medical Commission as per the regulations 2023 as well as the notice of 10.4.2024 by imposing a condition of at least 80% of attendance in the final year to satisfy the attendance to appear for University examination instead of having 80% attendance in total course period. The representation was submitted by the appellants - petitioners of 2021 but of no avail giving cause to assail the circular impugned dated 22.5.2024 by claiming the following reliefs:
WA NO. 2158 OF 2024 75
2025:KER:31947 i. Issue a writ of certiorari calling for records leading to Exhibit P10(a) to the extent it insists at least 80% attendance in the final year to satisfy the requirement of attendance to appear for the university exams and to quash the same;
ii. Issue a writ declaring that the petitioners are entitled to appear for the medical PG degree regular examinations, 2021 admission as scheduled in Exhibit P8 circular.
iii. Issue a writ declaring that the insistence of at least 80% attendance by the 2nd respondent is contrary to the guidelines issued by the 1st respondent and is bad in law;
iv. Issue a writ of mandamus directing the 2 nd and 3rd respondents to permit the petitioners to appear for the medical PG degree regular examinations, 2021 admissions as scheduled vide Exhibit P8 circular as the insistence of 80% attendance is required to be satisfied only on completion of course as provided in Exhibit-P6 by the 1st respondent.
6. National Medical commission, in one of the counter admitted that the regulations issued by the National Medical Commission and of the examination Board ie., Post Graduate Medical Educations Regulations (PGMER) have a binding effect on all the Universities.
7. Though University supported the circular by submitting that it had consistently held the post graduate student must secure 80% attendance in each academic year. In support of WA NO. 2158 OF 2024 76 2025:KER:31947 the contentions, relied upon the judgment of this Court in W.A No.1125 and 1126 of 2019, R2(c). It was also stated that the training period by the PGMER is three (3) years for Post Graduate Degree which can be only three academic years of 365 days each. The training in the final year is the crucial for the Resident to get adequate experience and knowledge and to take independent decisions and implement them which would directly affect the health or a life of a patients who seeks advice from an expert. Thus the period and quality of the training for PG course cannot be compromised.
8. The learned Single Bench on analysis of the pleadings as well as on examination of the regulations of 2023 held that the University has power to provide instruction and training in health and allied sciences as the University may deem fit. Therefore for holding the examination in respect of the degrees, diplomas etc., includes the power to prescribe minimum attendance requirements to appear in examinations conducted by the University. In other words, Section 5 of the Kerala University of Helath Sciences Act, 2010 empowers the University to design the courses and curricula much less regulate academic standards. Therefore there was no ambiguity WA NO. 2158 OF 2024 77 2025:KER:31947 or aberration on the part of the University to lay down its own standards of education and dismissed the writ petition. It is in that background, the present intra court appeals have been preferred.
9. Mr.George Poonthottam, learned Senior counsel assisted by Smt.Kavya Varma M.M, Adv. S.Vishnu and other counsel representing for the appellants-petitioners submitted that only one University in the Kerala which has adopted a different criteria for 80% attendance in each academic year instead of 80% attendance of three years ie., 751 days of 939 days whereas other Universities as per Annexure I and Annexure II attached with the application in Andra pradesh and Telangana have been adopting the same criteria as per the PGMER -2023 Regulations promulgated by the National Medical Commission. The University has taken both training and examination to be one but both are different. Post Graduate Students are required to undertake the training totally opposite to the examination. In other words, the training has nothing to do with examination in case the students fulfills the 80% of attendance but not of each academic year as tried to be projected and defended by the University. WA NO. 2158 OF 2024 78
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10. Clause 5.5 of the regulation dealing with the leave rules for Post-graduate Students though noticed by the Single Bench has been misinterpreted by considering it to be applicable for 'examination' whereas the entire clause is only with regard to 'training' period with an exception to appear in the examination, if one has 80% of attendance. There is no rational or justification in supporting the impugned circular of complying the requirement of 80% of attendance in each academic year. In other words, all the appellants who have scored more than 80% of attendance in each academic year did not have 80% attendance in the final year but if looked collectively fulfills the requirement of Regulation 2023. Our attention was also drawn to the interim order dated 27.12.2024 passed by the vacation bench of this Court directing the University to accept the online registration of Final year PG Examination and online submission of attendance of the appellants provisionally subject to the stipulation that all the students should have attendance of 751 days in aggregate for the 3 years as on the date of the registration with a clarification that the acceptance of the registration of examinations would not give the appellants a vested right to appear for the WA NO. 2158 OF 2024 79 2025:KER:31947 examination and would be subject to the result of the Writ appeal. Pursuant to the aforementioned interim order, all the appellants have undertaken the examination and the result of which has been declared and informed that most of the appellants have cleared the examination and few of them are also rank holders.
11. On the other hand, Sri.P Sreekumar, learned senior counsel assisted by Sri. Binny Thomas justified the issuance of circular and as well as supported the findings of the Single Bench that the University has not erred in fixing different yardstick for academic courses as well as the training over and above the minimum standard prescribed by the PGMER, 2023. In other words, the students though are required to have 80% of attendance in order to have better result and good doctors with medical acumen. The 80% of requirement in each academic year was rather beneficial and helpful enabling the post graduate students to study hard and toil.
12. We have heard the learned counsel for the parties and appraised the paper book. Clause 5.5 of the 2023 Regulation reads as under:
5.5 Leave Rules for Post Graduate Students - The following leave rules will be followed:WA NO. 2158 OF 2024 80
2025:KER:31947 a. Every post-graduate student will be given minimum 20 days of paid leave (casual leave) per year.
b. Subject to exigencies of work, post-graduate students will be allowed one weekly holiday. c. Female post-graduate students shall be allowed maternity leave as per existing Government rules and regulations.
d. Male post-graduate students shall be allowed paternity leave as per existing Government rules and regulations.
e. In addition to 20 days' paid leave, the candidates will be allowed academic paid leave of 5 days per. The training period shall be as per Chapter-II. If candidate avails leave in excess of the permitted number of days, his/her term of course shall be extended by the same number of days to complete the training period. However, one shall be able to appear in the examination if one has 80% (eighty percent) of the attendance.
13. On perusal of the aforementioned clause, it deals with the leave rules for Post-graduate students fixing the criteria of having undertaken the same number of days for completion of the training but did not debar them to appear in the examination, if one has 80% of the attendance. The 80% attendance has been clarified. Chapter 11.1 empowers the National Medical Commission to amend the Post - Graduate Medical Education Regulations - 2023. It is only the National Medical Commission which is empowered to make additions, deletions and substitutions or any amendment to the Post- Graduation Medical Education Regulations - 2023. The same WA NO. 2158 OF 2024 81 2025:KER:31947 reads as under:
Provision to Amend the Post-Graduate Medical Education Regulations-2023 National Medical Commission is empowered to make any addition, deletion, substitution of or any other amendment to Post-graduate Medical Education Regulations 2023, as and when required. The Postgraduate Medical Education Board is empowered to issue advisories and clarifications as and when required. The National Steering Committee constituted under Section 5.2 (xv) (xii) to oversee the District Residency Programme (DRP) and will suggest practical ways in implementing District Residency Programme to achieve the objectives.
14. In view of the some confusions, a clarification was caused by the Post Graduate Medical Education Board vide public notice dated 10.4.2024. The same is extracted herein below.
PUBLIC NOTICE Subject - Clarification on Post Graduate Medical Education Regulations - 2023 (PGMER- 23) National Medical Commission (NMC) had notified the Post Graduate Medical Education Regulations -2023 (PGMER-23) which was published in official Gazette on 1.1.2024. Post Graduate Medical Education Board, NMC has received request from stakeholders seeking clarifications on some of the provisions of PGMER-23. Accordingly, the doubts/queries raised by the various stakeholders have been duly examined and point-wise clarification is enclosed as Frequently Asked Questions (FAQs).
15. The aforementioned clarification came on the basis of WA NO. 2158 OF 2024 82 2025:KER:31947 a Frequently Asked Questions on Post graduate medical education regulations and as per clause 2, it has been clarified that for three (3) year course, a person must have taken a 751 days of 939 days. The said clarification reads as under:
2. If a post graduate student avails long leave, when they complete the course? When can they appear in the examination?
A. For Three-Year Course : Total days in a three-year course will be 1095 days. So the total working days will be 939 days after deducting weekly offs (52x1 years=156 days). A student will require 80 percent attendance of working days (ie., 751 days of 939 days) for appearing in the examination. However, period of training will be extended by the same number of days for which maternity/paternity leave and total excess casual leave have been availed in two years.
16. On comparison of the conditions caused by the impugned circular viz-a-viz the regulation of the notification, there is a stark difference of securing the attendance for the students undertaking the post graduate classes for sitting in the examination instead of having 80% of attendance as per the NMC guidelines to be 80% attendance in each academic year.
17. It is pertinent to mention here that the Post graduate course has three academic year. Reliance to one of the judgments by the University in W.A No.1125 and 1126 of 2019 decided on 11.4.2019 in our considered view, was a case where at the relevant point of time, the Regulation 2023 were not in WA NO. 2158 OF 2024 83 2025:KER:31947 force. Therefore the criteria fixed by the University was held to be compulsorily followed. We cannot shut our eyes to the adoption of Regulations 2023 by various Universities ie., Dr. NTR University of Health Sciences, Vijayawada, Andhra Pradesh and as well as Kaloji Narayana Rao University of Health Sciences, Warangal, Telangana where the eligibility candidates to appear for the PG examination was in tandem with the conditions prescribed under 2023 Regulations ie., 751 days of 939 days ie., 80% attendance of working days instead of 80% attendance of each academic year as per the impugned circular under challenge.
18. The learned Single Bench remained unmindful of the fact that the students are of Post graduate courses who are required to attend a particular stream by attending the patient like for eye care, surgery, psychiatric, Gastroenterology, urology and general medicine etc. It is a matter of record that most of the students have cleared and have come out with a flying colours. Thus the condition of 80% attendance in each academic year in our considered view is wholly preposterous and onerous for the students and against the provisions of the PGMER, 2023 which are having a binding force on all the WA NO. 2158 OF 2024 84 2025:KER:31947 Universities with whom the medical colleges are affiliated.
19. As an upshot of our findings, we find that the finding of the learned Single Bench holding that more attendance is required in fact is totally in defiance to the Regulations 2023 and therefore it cannot be permitted to sustain. Thus we set aside the judgment of the Single Bench and allow the writ appeals and quash the circular dated 22.5.2024. It is made clear that the students, who have cleared the examination of Post Graduation in terms of the interim order shall complete the training and thereafter will be awarded the degree and in case who have failed, will require to undertake the classes as per the eligible conditions of examination provided in the University Rules or the Regulations/ guidelines. We cannot also lose sight of the fact that the National Medical Commission has also supported the regulations in support of appellants/students in the counter.
Sd/-
AMIT RAWAL , JUDGE Sd/-
sab K. V. JAYAKUMAR , JUDGE
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APPENDIX OF WP(C) 81/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE RELEVANT EXTRACT OF
THE NOTIFICATION DATED 29.12.2023 ISSUED BY THE 1ST RESPONDENT SHOWING CLAUSE 5.5 (LEAVE RULES) Exhibit P2 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE CIRCULAR DATED 25.7.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P4 A TRUE COPY OF THE PUBLIC NOTICE BEARING F. NO. N-P050/3/2024-PGMEB/NMC DATED 07.08.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF RELEVANT PORTION OF THE NOTIFICATION NO. 10155/2022/ACI/ GEN.A2/KUHS(1) DATED 27.02.2024 PUBLISHED IN THE KERALA GAZETTE Exhibit P6 TRUE COPY OF THE CIRCULAR NO.
16367/2024/ACI/MED/A3/KUHS DATED 22.05.2024 ISSUED BY THE 2ND RESPONDENT AS REGARDING THE CRITERIA FOR PROMOTION AND CALCULATION OF ATTENDANCE FOR APPEARING FOR THE UNIVERSITY EXAMINATIONS Exhibit P7 THE COPY OF THE JUDGMENT DATED 18.12.2024 IN W.P.(C) 39563/2024 BEFORE THIS HONOURABLE COURT Exhibit P8 THE COPY OF THE INTERIM ORDER DATED 27.12.2024 W.A. NO. 2159/2024 BEFORE THIS HONOURABLE COURT Exhibit P9 THE COPY OF THE INTERIM ORDER DATED 31.12.2024 IN W.A. NO. 2176/2024 WA NO. 2158 OF 2024 86 2025:KER:31947 APPENDIX OF WP(C) 1135/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REGULATION ISSUED BY THE 3RD RESPONDENT, NATIONAL MEDICAL COMMISSION'S POST GRADUATE MEDICAL EDUCATION REGULATIONS-2023 DATED 06/09/2023 Exhibit P2 TRUE COPY OF THE CLARIFICATION ISSUED BY THE 3RD RESPONDENT, ON POST GRADUATE MEDICAL EDUCATION REGULATION-2023 (PGMER-23) DATED 10/04/2024 Exhibit P3 TRUE COPY OF THE EXAMINATION NOTIFICATION ISSUED BY THE 1ST RESPONDENT DATED 10/12/2024 Exhibit P4 TRUE COPY OF THE CIRCULAR DATED 22/05/2024 ISSUED BY THE 1ST RESPONDENT REGARDING CRITERIA FOR PROMOTION AND CALCULATION OF ATTENDANCE FOR APPEARING FOR UNIVERSITY EXAMINATION Exhibit P5 TRUE COPY OF THE CIRCULAR ISSUED BY THE 1ST RESPONDENT DATED 30/12/2024 ON FURTHER CLARIFICATION TO THE CIRCULAR ISSUED BY THE 1ST RESPONDENT DATED 22/05/2024 Exhibit P6 TRUE COPY OF THE FEE PAYMENT CERTIFICATE AND THE EXAMINATION REGISTRATION REPORT DATED 31/12/2024 Exhibit P7 TRUE COPY OF THE ATTENDANCE STATEMENT OF THE PETITIONER ISSUED BY THE 2ND RESPONDENT FOR MD/MS EXAM (R&S) JANUARY, 2025 (2021 ADMISSION) DATED 30/12/2024 Exhibit P8 TRUE COPY OF THE TENTATIVE EXAMINATION CALENDAR FOR THE ACADEMIC YEAR 2024-2025 ISSUED BY THE 1ST RESPONDENT WA NO. 2158 OF 2024 87 2025:KER:31947 Exhibit P9 TRUE COPY OF THE CIRCULAR ISSUED BY THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA, BENGALURU DATED 20/11/2024 Exhibit P10 TRUE COPY OF THE LETTER ISSUED BY THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCES DATED 14/10/2024 WA NO. 2158 OF 2024 88 2025:KER:31947 APPENDIX OF WP(C) 1304/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTIFICATION DATED 11.01.2022 ISSUED BY THE 3RD RESPONDENT Exhibit P2 A TRUE COPY OF THE RELEVANT PORTIONS OF THE NOTIFICATION DATED 27.02.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE CIRCULAR NUMBERED 16367/2024/ACI/MED/A3/KUHS, DATED 22.05.2024 Exhibit P4 A TRUE COPY OF THE CIRCULAR DATED 25.07.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF THE PUBLIC NOTICE DATED 07.08.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P6 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P7 A TRUE COPY OF THE NOTIFICATION DATED 10.12.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE CIRCULAR DATED 30.12.2024 NUMBERED AS NO:
16367/2024/AC1/MED/B1/KUHS WA NO. 2158 OF 2024 89 2025:KER:31947 APPENDIX OF WP(C) 1361/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTIFICATION DATED 11.01.2022 ISSUED BY THE 3RD RESPONDENT Exhibit P2 A TRUE COPY OF THE RELEVANT PORTIONS OF THE NOTIFICATION DATED 27.02.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE CIRCULAR NUMBERED 16367/2024/ACI/MED/A3/KUHS, DATED 22.05.2024 Exhibit P4 A TRUE COPY OF THE CIRCULAR DATED 25.07.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF THE PUBLIC NOTICE DATED 07.08.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P6 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P7 A TRUE COPY OF THE NOTIFICATION DATED 10.12.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE CIRCULAR DATED 30.12.2024 NUMBERED AS NO:
16367/2024/AC1/MED/B1/KUHS Exhibit P9 A TRUE COPY OF THE LETTER DATED 21.08.2024 SENT BY THE STATE COMMITTEE OF KERALA MEDICAL POSTGRADUATES ASSOCIATION TO THE ACADEMIC DEAN OF THE 1ST RESPONDENT WA NO. 2158 OF 2024 90 2025:KER:31947 APPENDIX OF WP(C) 1375/2025 PETITIONER EXHIBITS Exhibit P1 AT TRUE COPY OF THE NOTIFICATION DATED 11.01.2022 ISSUED BY THE 3RD RESPONDENT Exhibit P2 A TRUE COPY OF THE RELEVANT PORTIONS OF THE NOTIFICATION DATED 27.02.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE CIRCULAR NUMBERED 16367/2024/ACI/MED/A3/KUHS, DATED 22.05.2024 Exhibit P4 A TRUE COPY OF THE CIRCULAR DATED 25.07.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF THE PUBLIC NOTICE DATED 07.08.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P6 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P7 A TRUE COPY OF THE NOTIFICATION DATED 10.12.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE CIRCULAR DATED 30.12.2024 NUMBERED AS NO:
16367/2024/AC1/MED/B1/KUHS Exhibit P9 A TRUE COPY OF THE LETTER DATED 21.08.2024 SENT BY THE STATE COMMITTEE OF KERALA MEDICAL POSTGRADUATES ASSOCIATION TO THE ACADEMIC DEAN OF THE 1ST RESPONDENT WA NO. 2158 OF 2024 91 2025:KER:31947 APPENDIX OF WP(C) 2649/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REGULATION ISSUED BY THE 3RD RESPONDENT, NATIONAL MEDICAL COMMISSION'S POST GRADUATE MEDICAL EDUCATION REGULATIONS-2023 DATED 06/09/2023 Exhibit P2 TRUE COPY OF THE CLARIFICATION ISSUED BY THE 3RD RESPONDENT, ON POST GRADUATE MEDICAL EDUCATION REGULATION-2023 (PGMER-23) DATED 10/04/2024 Exhibit P3 TRUE COPY OF THE EXAMINATION NOTIFICATION ISSUED BY THE 1ST RESPONDENT DATED 10/12/2024 Exhibit P4 TRUE COPY OF THE CIRCULAR DATED 22/05/2024 ISSUED BY THE 1ST RESPONDENT REGARDING CRITERIA FOR PROMOTION AND CALCULATION OF ATTENDANCE FOR APPEARING FOR UNIVERSITY EXAMINATION Exhibit P5 TRUE COPY OF THE CIRCULAR ISSUED BY THE 1ST RESPONDENT DATED 30/12/2024 ON FURTHER CLARIFICATION TO THE CIRCULAR ISSUED BY THE 1ST RESPONDENT DATED 22/05/2024 Exhibit P6 TRUE COPY OF THE FEE PAYMENT CERTIFICATE AND THE EXAMINATION REGISTRATION REPORT DATED 31/12/2024 Exhibit P7 TRUE COPY OF THE ATTENDANCE STATEMENT OF THE PETITIONER ISSUED BY THE 2ND RESPONDENT FOR MD/MS EXAM (R&S) JANUARY, 2025 (2021 ADMISSION) DATED 30/12/2024 Exhibit P8 TRUE COPY OF THE TENTATIVE EXAMINATION CALENDAR DATED 14/03/2024 FOR THE ACADEMIC YEAR 2024-2025 ISSUED BY THE 1ST RESPONDENT WA NO. 2158 OF 2024 92 2025:KER:31947 Exhibit P9 TRUE COPY OF THE CIRCULAR ISSUED BY THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA, BENGALURU DATED 20/11/2024 Exhibit P10 TRUE COPY OF THE LETTER ISSUED BY THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCES DATED 14/10/2024 WA NO. 2158 OF 2024 93 2025:KER:31947 APPENDIX OF WP(C) 2738/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE INTERIM ORDER DATED
31.12.2024 IN W.A NO. 2178 OF 2024 PASSED BY THE LEARNED DIVISION BENCH Exhibit P1(a) A TRUE COPY OF THE INTERIM ORDER DATED 16.01.2025 IN W.A NO. 2178 OF 2024 PASSED BY THE LEARNED DIVISION BENCH Exhibit P2 A TRUE COPY OF THE ATTENDANCE REPORT OF THE 1ST PETITIONER, GENERATED AS ON 31.12.2024 BY THE 2ND RESPONDENT UNIVERSITY Exhibit P2(a) A TRUE COPY OF THE ATTENDANCE REPORT OF THE 2ND PETITIONER, GENERATED AS ON 31.12.2024 BY THE 2ND RESPONDENT UNIVERSITY.
Exhibit P2(b) A TRUE COPY OF THE ATTENDANCE REPORT OF THE 3RD PETITIONER, GENERATED AS ON 03.01.2025 BY THE 2ND RESPONDENT UNIVERSITY.
Exhibit P3 A TRUE COPY OF THE ORDER DATED 16.12.2021 IN SLP(C) 10487/2021 BY THE HON'BLE SUPREME COURT Exhibit P4 A TRUE COPY OF THE NOTIFICATION NO.NMC/MCI-23(1)(74)/2021/MED./002942 DATED 11.01.2022 ISSUED BY THE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF THE ORDER DATED 30.03.2022 IN WP(C) NO. 174 OF 2022 PASSED BY THE HON'BLE SUPREME COURT Exhibit P6 A TRUE COPY OF THE NOTICE REF.U-
11011/09/2021-MEC DATED 31.03.2022 ISSUED BY THE DIRECTORATE GENERAL OF HEALTH SERVICES WA NO. 2158 OF 2024 94 2025:KER:31947 Exhibit P7 A TRUE COPY OF THE ORDER DATED 31.03.2022 PASSED BY THE HON'BLE APEX COURT IN WP(C) NO. 174 OF 2022 Exhibit P8 A TRUE COPY OF THE NOTIFICATION DATED 29.12.2023 ISSUED BY THE 1ST RESPONDENT Exhibit P9 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P10 A TRUE COPY OF THE PUBLIC NOTICE BEARING F. NO. N-P050/3/2024-PGMEB/NMC DATED 07.08.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P11 TRUE COPY OF THE NOTIFICATION NO.
21282/2024/EX MED A1/ KUHS (1) DATED 10.12.2024 ISSUED BY THE 2ND RESPONDENT UNIVERSITY.
WA NO. 2158 OF 2024 95
2025:KER:31947 APPENDIX OF WP(C) 2926/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE INTERIM ORDER DATED 27.12.2024 IN W.A NO. 2166 OF 2024 PASSED BY THE LEARNED DIVISION BENCH Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 16.01.2025 IN W.A. NO.2166 OF 2024 PASSED BY THE LEARNED DIVISION BENCH Exhibit P3 A TRUE COPY OF THE ORDER DATED 16.12.2021 IN SLP(C) 10487/2021 BY THE HON'BLE SUPREME COURT Exhibit P4 A TRUE COPY OF THE NOTIFICATION NO.NMC/MCI-23(1)(74)/2021/MED./002942 DATED 11.01.2022 ISSUED BY THE 1ST RESPONDENT.
Exhibit P5 A TRUE COPY OF THE ORDER DATED 30.03.2022 IN WP(C) NO. 174 OF 2022 PASSED BY THE HON'BLE SUPREME COURT. Exhibit P6 A TRUE COPY OF THE NOTICE REF.U-
11011/09/2021-MEC DATED 31.03.2022 ISSUED BY THE DIRECTORATE GENERAL OF HEALTH SERVICES Exhibit P7 A TRUE COPY OF THE ORDER DATED 31.03.2022 PASSED BY THE HON'BLE APEX COURT IN WP(C) NO. 174 OF 2022 Exhibit P8 A TRUE COPY OF THE NOTIFICATION DATED 29.12.2023 ISSUED BY THE 1ST RESPONDENT Exhibit P9 A TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P10 A TRUE COPY OF THE PUBLIC NOTICE BEARING F. NO. N-P050/3/2024-PGMEB/NMC DATED 07.08.2024 ISSUED BY THE 1ST RESPONDENT WA NO. 2158 OF 2024 96 2025:KER:31947 Exhibit P11 TRUE COPY OF THE NOTIFICATION NO.
21282/2024/EX MED A1/ KUHS (1) DATED 10.12.2024 ISSUED BY THE 2ND RESPONDENT UNIVERSITY.
Exhibit P12 A TRUE COPY OF RELEVANT PORTION OF THE NOTIFICATION NO. 10155/ 2022/ACI/GEN.A2/KUHS(1) DATED 27.02.2024 PUBLISHED IN THE KERALA GAZETTE.
Exhibit P12(a) TRUE COPY OF THE CIRCULAR NO.
16367/2024/ACI/ MED/A3/KUHS DATED 22.05.2024 ISSUED BY THE 2ND RESPONDENT AS REGARDING THE CRITERIA FOR PROMOTION AND CALCULATION OF ATTENDANCE FOR APPEARING FOR THE UNIVERSITY EXAMINATIONS.
Exhibit P13 TRUE COPY OF THE CIRCULAR DATED 20.11.2024 ISSUED BY THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA, BENGALURU.
Exhibit P14 A TRUE COPY OF THE INTERIM ORDER DATED 22.01.2025 IN W.P(C) NO. 2738 OF 2025 PASSED BY THIS HON'BLE COURT Exhibit P15 TRUE COPY OF THE ATTENDANCE REPORT OF THE 1ST PETITIONER, WHICH REFLECTS THAT THE ATLEAST 80% ATTENDANCE IS INSISTED IN THE FINAL YEAR. Exhibit P16 TRUE COPY OF THE ATTENDANCE REPORT OF THE 2ND PETITIONER, WHICH REFLECTS THAT THE ATLEAST 80% ATTENDANCE IS INSISTED IN THE FINAL YEAR. Exhibit P17 TRUE COPY OF THE ATTENDANCE REPORT OF THE 3RD PETITIONER, WHICH REFLECTS THAT THE ATLEAST 80% ATTENDANCE IS INSISTED IN THE FINAL YEAR. Exhibit P18 TRUE COPY OF THE ATTENDANCE REPORT OF THE 4TH PETITIONER, WHICH REFLECTS THAT THE ATLEAST 80% ATTENDANCE IS INSISTED IN THE FINAL YEAR. WA NO. 2158 OF 2024 97
2025:KER:31947 APPENDIX OF WA 2164/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE STATEMENT FILED BY THE COUNSEL FOR THE 3RD RESPODNENT IN W.P(C) NO. 39534 OF 2024 DATED 01.12.2024 Annexure A2 TRUE COPY OF THE NOTIFICATION BEARING NO. 21282/2024/EX MED A1/KUHS(1) DATED 10.12.2024 ISSUED BY THE 1ST RESPONDENT WA NO. 2158 OF 2024 98 2025:KER:31947 APPENDIX OF WP(C) 46688/2024 PETITIONER EXHIBITS Exhibit - P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 4TH RESPONDENT COLLEGE Exhibit - P2 TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 1ST RESPONDENT Exhibit - P3 TRUE COPY OF THE CIRCULAR DATED 22.05.2024 ISSUED BY THE 2ND RESPONDENT Exhibit - P4 TRUE COPY OF THE NOTIFICATION DATED 10.12.2024 ISSUED BY THE 3RD RESPONDENT Exhibit - P5 TRUE COPY OF THE ORDER DATED 27.12.2024 IN W.A. NO.2159/2024 OF THIS HON'BLE COURT WA NO. 2158 OF 2024 99 2025:KER:31947 APPENDIX OF WP(C) 46727/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ADMISSION MEMO DATED 30.04.2022 Exhibit P2 TRUE COPY OF THE NOTIFICATION DATED 11.01.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE CIRCULAR NO.
16367/2024/AC1/MED/A3/KUHS DATED 22.05.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE CIRCULAR DATED 25.07.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P5 TRUE COPY OF THE PUBLIC NOTICE DATED 07.08.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE PUBLIC NOTICE DATED 10.04.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE LETTER DATED 21.08.2024 SENT BY THE STATE COMMITTEE OF THE KERALA MEDICAL POSTGRADUATES ASSOCIATION TO THE ACADEMIC DEAN OF THE 1ST RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE COURT IN W.A. NO.2158 OF 2024 DATED 27.12.2024 WA NO. 2158 OF 2024 100 2025:KER:31947 APPENDIX OF WP(C) 46798/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 16-12- 2021, PASSED IN S.L.P(C) 10487/2021 BY THE HON'BLE SUPREME COURT Exhibit P2 THE TRUE PHOTOSTAT COPY OF THE NOTIFICATION DATED 11-01-2022 ISSUED BY THE 1ST RESPONDENT Exhibit P3 THE TRUE PHOTOSTAT COPY OF THE ORDER DATED 30-03-2022 IN WP(C) NO.174 OF 2022 PASSED BY THE HON'BLE SUPREME COURT Exhibit P4 THE TRUE PHOTOSTAT COPY OF THE NOTICE HAVING REF.U- 11011/09/2021-MEC DATED 31-03-2022 ISSUED BY THE DIRECTORATE GENERAL OF HEALTH SERVICES Exhibit P5 THE TRUE PHOTOSTAT COPY OF THE ORDER DATED 31-03-2022 PASSED BY THE HON'BLE APEX COURT IN WP(C) NO. 174 OF 2022 Exhibit P6 THE TRUE PHOTOSTAT COPY OF THE RELEVANT PAGES NOTIFICATION DATED 29-12-2023 ISSUED BY THE 1ST RESPONDENT Exhibit P7 THE TRUE PHOTOSTAT COPY OF THE PUBLIC NOTICE DATED 10-04-2024 ISSUED BY THE 1ST RESPONDENT Exhibit P8 THE TRUE PHOTOSTAT COPY OF THE CIRCULAR DATED 25-07-2024 ISSUED BY THE 2ND RESPONDENT Exhibit P9 THE TRUE PHOTOSTAT COPY OF THE PUBLIC NOTICE DATED 07-08-2024 ISSUED BY THE 1ST RESPONDENT Exhibit P10 THE TRUE PHOTOSTAT COPY OF RELEVANT PORTION OF THE NOTIFICATION DATED 27-02- 2024 PUBLISHED IN THE KERALA GAZETTE BY WA NO. 2158 OF 2024 101 2025:KER:31947 THE STATE OF KERALA Exhibit P11 THE TRUE PHOTOSTAT COPY OF THE CIRCULAR DATED 22-05-2024 ISSUED BY THE 2ND RESPONDENT AS REGARDING THE CRITERIA FOR PROMOTION AND CALCULATION OF ATTENDANCE FOR APPEARING FOR THE UNIVERSITY EXAMINATIONS Exhibit P12 THE TRUE PHOTOSTAT COPY OF NOTIFICATION FOR THE MEDICAL POST GRADUATE DEGREE (MD& MS) REGULAR EXAMINATIONS, JANUARY, 2025, ISSUED BY THE KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCE, WARANGAL, TELENGANA Exhibit P13 THE TRUE PHOTOSTAT COPY OF THE REPRESENTATION DATED 26-12-2024 SUBMITTED BY PETITIONERS 1 AND 2 BEFORE THE 3RD RESPONDENT Exhibit P14 THE TRUE EXAM NOTIFICATION DATED 10-12- 2024 ISSUED 2ND RESPONDENT Exhibit P15 THE TRUE PHOTOSTAT COPY OF ORDER DATED 27-12-2024 PASSED IN W.A NO.2158 OF 2024 BY THE DIVISION BENCH OF THIS HON'BLE COURT Exhibit P16 THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 23-12-2024 OF 1ST PETITIONER ISSUED BY 4TH RESPONDENT COLLEGE Exhibit P16 (a) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 23-12-2024 OF 2ND PETITIONER ISSUED BY 4TH RESPONDENT COLLEGE Exhibit P16 (b) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED NIL OF 3RD PETITIONER ISSUED BY 5TH RESPONDENT COLLEGE Exhibit P16 (c) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED NIL OF 4TH PETITIONER WA NO. 2158 OF 2024 102 2025:KER:31947 ISSUED BY 5TH RESPONDENT COLLEGE Exhibit P16 (d) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 28-12-2024 OF 5TH PETITIONER ISSUED BY 6TH RESPONDENT COLLEGE Exhibit P16 (e) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 28-12-2024, OF 6TH PETITIONER ISSUED BY 7TH RESPONDENT COLLEGE Exhibit P16 (f) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 28-12-2024 OF 7TH PETITIONER ISSUED BY 7TH RESPONDENT COLLEGE Exhibit P16 (g) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED NIL OF 8TH PETITIONER ISSUED BY 7TH RESPONDENT COLLEGE Exhibit P16 (h) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED 28-12-2024 OF 9TH PETITIONER ISSUED BY 7TH RESPONDENT COLLEGE Exhibit P16 (i) THE TRUE PHOTOSTAT COPY OF ATTENDANCE CERTIFICATE DATED NIL OF 10TH PETITIONER ISSUED BY 8TH RESPONDENT COLLEGE WA NO. 2158 OF 2024 103 2025:KER:31947 APPENDIX OF WA 2158/2024 PETITIONER ANNEXURES Annexure I A TRUE COPY OF THE MEDICAL P.G DEGREE (MD/MS) (ONE YEAR EXEMPTION)/DIPLOMA REGULAR EXAMINATIONS NOTIFICATIONS, DECEMBER, 2024 DATED 18.10.2024 ISSUED BY THE DR. NTR UNIVERSITY OF HEALTH SCIENCES, VIJAYAWADA, ANDHRA PRADESH Annexure II A TRUE COPY OF THE MEDICAL P.G. DEGREE (MD/MS) REGULAR EXAMINATIONS NOTIFICATION, JANUARY, 2025 DATED 29.10.2024 ISSUED BY THE KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES, WARANGAL, TELANGANA Annexure III A TRUE COPY OF THE GUIDELINES ISSUED BY THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY, CHENNAI DATED NIL Annexure IV A TRUE COPY OF THE NOTIFICATION DATED 14.10.2024 ISSUED BY THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCES Annexure V A TRUE COPY OF THE NOTIFICATION DATED 18.04.2024 ISSUED BY THE MAHARASTRA UNIVERSITY OF HEALTH SCIENCES, NASHIK WITH RELEVANT PAGES OF THE ENCLOSURES.
Annexure VI A TRUE COPY OF THE RULES AND REGULATIONS FOR POST-GRADUATE DEGREE/DIPLOMA AND POST-DOCTORAL COURSES IN MODERN MEDICINE ISSUED BY THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES, KOLKATA DATED NIL Annexure VII A TRUE COPY OF THE RELEVANT PAGES OF THE GUIDELINES FOR PG EXAM (MD & MS) OF MEDICAL SUBJECTS, OCTOBER, 2024 ISSUED BY THE SAURASHTRA UNIVERSITY, RAJKOT Annexure VIII A TRUE COPY OF THE REVISED DATE SHEET FOR THE MD/MS AND PG DIPLOMA THEORY EXAMINATION ISSUED BY THE BABA FARID UNIVERSITY OF HEALTH SCIENCES, PUNJAB DATED 23.12.2024