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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(1)(b) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(b)any such error or irregularity in the procedure as it likely to vitiate poll is committed at a polling station, the Returning Officer shall forthwith report the matter to the District Co-operative Election Officer.