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State of Uttar Pradesh - Section

Section 29 in Rules under the United Provinces Excise Act, 1910

29. The Government supply system.

- The Government supply system applies only to the wholesale supply of opium. From the Opium Factory at Ghazipur, Excise Opium is supplied at cost price to the State Government. Opium is stored in the district treasuries, whence it is issued to persons holding licences, and authorized to obtain opium from treasuries under the U.P. Opium Rules, 1961.