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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Manipur - Subsection

Section 144(c) in The Manipur Co-operative Societies Act, 1976

(c)for the periodical settlement of accounts between such banks and the State Land Development Bank being accounts relating to the payment of the amounts recovered by such banks on mortgages transferred to the State Land Development Bank;