Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Madhya Pradesh - Subsection Section 92(3) in The M.P. Irrigation Act, 1931 (3)Except the rules provided for in Sections 21 and 22 [and Chapter VIII-A] [Inserted by M.P. Act No. 23 of 1960.] all rules shall be subject to the condition of previous publication.
