Gujarat High Court
Heirs Of Decd. Karshanbhai Ishwarbhai ... vs Kalash (Rancharda) Owners Association ... on 8 May, 2015
Author: Harsha Devani
Bench: Harsha Devani
C/CA/2960/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR STAY) NO. 2960 of 2015
In FIRST APPEAL NO. 378 of 2015
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HEIRS OF DECD. KARSHANBHAI ISHWARBHAI VAGHARI &
4....Applicant(s)
Versus
KALASH (RANCHARDA) OWNERS ASSOCIATION NON TRADING
ASSOCIATION & 4....Respondent(s)
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Appearance:
VIRAL K SHAH, ADVOCATE for the Applicant(s) No. 1 - 1.4 , 2 - 2.5 , 3 - 5.5
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
Date : 08/05/2015
ORAL ORDER
Heard Mr. Viral Shah, learned advocate for the applicants. Issue Rule returnable on 20th July, 2015.
(HARSHA DEVANI, J.) parmar* Page 1 of 1