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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(2) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(2)The Appointing authority shall also determine the vacancies of earlier years yearwise which were required to be filled in by promotion, if such vacancies were not determined and filled earlier in the year in which they were required to be filled in.] [Added by No. F. 3(1) DOP/A-II/88, dated 18-12-89.]