Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(c) in Telangana Water, Land and Trees Act, 2002 (c)make regulations for the functioning of the authorities at [District, Division and Mandal level] [Substituted by Act No.6 of 2004.] constituted under the Act;
