Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(3) in Gujarat State Higher Education Council Act, 2016 (3)The Council shall, within such time as the State Government may fix, report the action, if any. which is proposed to be taken or has been taken, upon such advice.
