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State of Tamilnadu - Section

Section 30 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

30.

The staff will ordinarily be regarded as insufficient if any teacher required to instruct more than 40 pupils or more than two classes at one and the same time.Admission in excess of 40 pupils in a standard or a section of a Standard should not be made without the prior permission of the Inspector of Anglo-Indian Schools, provided there is accommodation for the increased strength at the rate of 10 square feet of floor space per pupil.Site and Accommodation