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[Cites 0, Cited by 2] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Sardar Patel University Act, 1955

(1)Subject to the provisions of sub-section (2), the following persons shall be entitled to have their names entered in the register of graduates or to be registered graduates, namely:-
(a)persons who are the graduates of the University,
(b)persons who being graduates of any other University are recognised as registered graduates in accordance with the Statutes.