Bombay High Court
Shri. Ram Naik vs Tarapur Aunshakti Prakalp Pidit Janata ... on 5 March, 2020
Bench: A. K. Menon, C.V. Bhadang
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
IA/1/2019
In
WP/5663/2004
Shri. Ram Naik ....Petitioner
V/S
Tarapur Aunshakti Prakalp Pidit Janata Samity ....Respondent
Thru Office Bearers And Representiatives And Ors WITH WRIT PETITION NO. 6158 OF 2007 Kishore Namdeo More And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 8447 OF 2012 Sudha Sitaram Patil ....Petitioner V/S Union Of India, Through Secretary, Dept Of ....Respondent Atomic Energy And Ors WITH WRIT PETITION NO. 5081 OF 2012 Tarapur Anushakti Prakalp Pidit Shetkari Seva ....Petitioner Sanstha, Popharan & Ors.
V/S The State Of Maharashtra & Ors. ....Respondent Page 1/2 ::: Uploaded on - 12/03/2020 ::: Downloaded on - 07/06/2020 17:33:29 ::: WITH WRIT PETITION NO. 10311 OF 2013 Virendra Baburao Patil And Ors ....Petitioner V/S Union Of India, Through Secretary, Dept Of ....Respondent Atomic Energy, New Delhi And Ors Shri. Rajiv L. Patil,Sr.Adv. a/w Sachin Punde for Petitioner Ram Naik For Applicant -in-person in I.A.1/2019 for Intervenor, Mr.Chetan Mali i/by Mihir Desai for Applicant in caw 2971/2004, Mr.Akshay Kandarkar i/by Adv.Rajesh S.Datar for Applicant in CAW 2972/2004 for Intervenor, Mr.V.S.Gokhale,Addl. Govt. Pleader Ms.Munim and Rajesh Kothari i/by M/s.rajesh Kothari & Co.
For Respdt. No.1 to 3. Shri. K. N. Kore For R.no.8 Krishna Kore For Res (proposed Intervenor ) Mrs.Neeta Masurkar for respdt.No.1 in w.p. 5663/2004 CORAM : A. K. MENON & C.V. BHADANG, JJ DATE : 5th March, 2020 P.C. :
Stand over to 26/03/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/03/2020 ::: Downloaded on - 07/06/2020 17:33:29 :::