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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3)(d) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(d)maintain discipline and order at the remand home and among the staff and see that every member of the staff behaves with tact, patience and good temper and discharges his duties satisfactorily and promptly;